High Courts27 May 2010Allowed
Gurbachan Arora Vs Seema Arora and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(2), 311, 482
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,186 of 1,569
High Courts27 May 2010
Pal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 192Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts26 May 2010
Kishan Bahadur Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0284
Punjab Excise (Himachal Pradesh) Amendment Act, 2001 — Section 61(1)Punjab Excise Act, 1914 — Section 61(1)
High Courts26 May 2010
Tilak Raj Sood Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0249
High Courts26 May 2010
Naresh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0248
High Courts26 May 2010Dismissed
State of H.P. Vs Kaul Ram
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0246
Penal Code, 1860 (IPC) — Section 376
High Courts26 May 2010
Dinesh Chand Sharma and Others Vs C.S.K. Himachal Pradesh Krishi Vishwa Vidyalaya
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0207
High Courts26 May 2010
Baldev Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0120
High Courts26 May 2010
Satpal Singh Bhardwaj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0116
High Courts26 May 2010
Ramesh Chander Ladohia Vs Sh. R.P. Agarwal and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0113
High Courts26 May 2010Dismissed
State of Himachal Pradesh Vs Tara Chand
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 302, 498A
High Courts25 May 2010Allowed
Achhar Singh Vs Gian Chand and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0186
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 May 2010Dismissed
Land Acquisition Collector and Another Vs Sh. Puran Singh and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0183
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9
High Courts25 May 2010
State of H.P. Vs Balak Ram and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 304
High Courts25 May 2010
Yogesh Kumar Vs State of H.P. and Ors
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0064
High Courts25 May 2010
State of H.P. and Another Vs Gian Chand
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0030
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Forest Act, 1927 — Section 52(A), 59
High Courts25 May 2010Dismissed
State of H.P. Vs Mehar Chand
High Court Of Himachal Pradesh · (2010) 3 SLR 101
Penal Code, 1860 (IPC) — Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts25 May 2010
Pancham Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2011 HP 88
Constitution of India, 1950 — Article 14
High Courts24 May 2010
Ajay Rana Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0268
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 279, 304(A)
High Courts24 May 2010
Ajmer Kaur Vs Sh. Shiv Chand Yadav and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0259
Motor Vehicles Act, 1988 — Section 166