High Courts20 May 2010Allowed
Smt. Bindra and Others Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2010) 2 ShimLC 217
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,189 of 1,569
High Courts20 May 2010Allowed
Manohar Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 1 Crimes 665
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 342, 376, 506, 511
High Courts20 May 2010
Sunder Lal Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0027
High Courts19 May 2010
Kuldeep Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0280
Criminal Procedure Code, 1973 (CrPC) — Section 313Punjab Excise Act, 1914 — Section 61
High Courts19 May 2010Dismissed
Jagmohan Sood Vs Akhil Mahindru
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0276
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 May 2010
Suresh Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0274
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325Probation of Offenders Act, 1958 — Section 3
High Courts19 May 2010
State of H.P. Vs Ram Sarup
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0252
Forest Act, 1927 — Section 59
High Courts19 May 2010Allowed
Om Prakash Sharma Vs H.P.T.D.C. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0159
High Courts19 May 2010Dismissed
Bishamber Lal Vs Rajinder Parshad and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0123
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 May 2010
Smt. Jaini Begum and Others Vs Social Finance Commercial Company Pvt. Ltd. and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0088
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 4, Order 22 Rule 4(1), 151
High Courts19 May 2010Dismissed
State of H.P. Vs Thakur Dutt
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 25
High Courts19 May 2010Allowed
Smt. Bimla Devi and Others Vs Shri Parkash and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0066
Himachal Pradesh Land Revenue Act, 1954 — Section 35Transfer of Property Act, 1882 — Section 107, 118, 123, 53A, 54
High Courts19 May 2010Dismissed
State of H.P. Vs Dhian Chand and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 323, 326, 34
High Courts19 May 2010Allowed
Rattanjeet Singh Vs Sudha Khera and Others
High Court Of Himachal Pradesh · (2011) 1 CivCC 197 : (2010) 2 ShimLC 213
Constitution of India, 1950 — Article 227Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14(3), 151
High Courts18 May 2010Dismissed
Smt. Shashi Bala Vs Registrar, University of Horticulture and Forestry
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0294
Constitution of India, 1950 — Article 14, 16
High Courts18 May 2010Dismissed
Dhian Singh Vs Khalvinder Kumar Johli and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0286
High Courts18 May 2010Dismissed
State of H.P. Vs Lal Singh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0281
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 406, 409, 420
High Courts18 May 2010
State of H.P. Vs Amarjit and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0188
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42(2), 50
High Courts18 May 2010Dismissed
The State of H.P. Vs Mirju Ram and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 147, 149, 201, 302
High Courts18 May 2010
Smt. Shakti Pathania Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0099