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High Court Of Himachal Pradesh judgments

31,378 judgments · page 1,191 of 1,569

High Courts15 May 2010

Mohan Bag Vs State of HP and Another

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0012

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 420, 466, 467, 468
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High Courts14 May 2010Dismissed

State of H.P. Vs Sada Ram and Another

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0084

Civil Procedure Code, 1908 (CPC) — Section 151Himachal Pradesh Secretariat Class III Service (Recruitment and Promotion and Certain Conditions of Service) Rules, 1973 — Rule 11
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High Courts13 May 2010Dismissed

State of H.P. Vs Sukhdev Singh and Another

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0258

Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 20
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High Courts13 May 2010Dismissed

State of H.P. Vs Ajinder Singh and Others

High Court Of Himachal Pradesh · (2010) 4 Crimes 370 : (2011) 5 RCR(Criminal) 568 : (2010) 2 ShimLC 194

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 498A
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