COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,378 judgments · page 1,193 of 1,569

High Courts10 May 2010Dismissed

State of H.P. and Others Vs Smt. Moortu (Dead) Through Lrs.

High Court Of Himachal Pradesh · (2010) 3 ShimLC 181

Himachal Pradesh Land Revenue Act, 1954 — Section 163, 3(2)Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 — Section 10, 3(2), 3(5), 3(6)

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High Courts10 May 2010Dismissed

State of H.P. Vs Gopal Singh

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0283

Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 313Punjab Excise Act, 1914 — Section 61

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High Courts10 May 2010Dismissed

State of H.P. Vs Manoj Kumar and Another

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0261

Penal Code, 1860 (IPC) — Section 323, 325, 34

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High Courts10 May 2010Dismissed

Jai Singh Vs Radha Devi and Another

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0228

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High Courts10 May 2010

Pritam Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0199

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High Courts10 May 2010Dismissed

State of Himachal Pradesh Vs Kabil Singh and Another

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0180

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 332, 34, 353

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High Courts10 May 2010Dismissed

State of H.P. Vs Telu Ram

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0122

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 201, 279, 338

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High Courts10 May 2010

Thakur Singh and Another Vs The State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0121

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High Courts10 May 2010

National Insurance Company Vs Smt. Sanpati and Others Shri Surjeet Kumar Vs D.M. National Insurance Company and Others

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0115

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High Courts10 May 2010

Virender Kumar Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0053

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High Courts07 May 2010

State of H.P. Vs Subhash Singh and Another

High Court Of Himachal Pradesh · (2011) 1 ShimLC 138

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 207Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 307, 323, 34

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High Courts07 May 2010

Rishi Paul Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0272

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High Courts07 May 2010

Anupam Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0271

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High Courts07 May 2010

Davinder Singh Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0267

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High Courts07 May 2010

State of H.P. Vs Bishan Dass and Others

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0260

Penal Code, 1860 (IPC) — Section 323, 324, 34, 504

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High Courts07 May 2010Dismissed

State of Himachal Pradesh Vs Chaman Lal and Others

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0243

Criminal Procedure Code, 1973 (CrPC) — Section 134, 154, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34, 404

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High Courts07 May 2010Dismissed

State of Himachal Pradesh Vs Sh. Uttam Chand and Others

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0238

Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 149, 302, 34, 452

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High Courts07 May 2010Dismissed

State of H.P. Vs Sandeep Kumar

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0205

Penal Code, 1860 (IPC) — Section 353

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High Courts07 May 2010

State of H.P. Vs Ranjeet Chauhan

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0202

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 323, 451, 504, 506

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High Courts07 May 2010Dismissed

State of H.P. Vs Tilak Raj and Another

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0177

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 109, 120B, 201, 302, 34

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