High Courts12 May 2010
Commissioner of Central Excise Vs Dabur India Ltd.
High Court Of Himachal Pradesh · (2011) 267 ELT 452
Central Excise Rules, 1944 — Rule 11, 140, 21, 47, 49Central Excises and Salt Act, 1944 — Section 11AC, 1A, 35G
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,192 of 1,569
High Courts12 May 2010Dismissed
State of Himachal Pradesh Vs Dilwara Singh and Others
High Court Of Himachal Pradesh · (2011) 6 RCR(Criminal) 9 : (2010) 2 ShimLC 204
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 202, 302, 34
High Courts12 May 2010Dismissed
State of H.P. Vs Budhi Singh and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 269
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts12 May 2010
Rajiv Katoch Vs Navdeep Singh
High Court Of Himachal Pradesh · (2011) 1 BC 575 : (2010) 4 Crimes 270
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 May 2010Dismissed
State of Himachal Pradesh Vs Karma and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0014
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts12 May 2010
Prabhu Dayal Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0007
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts12 May 2010
Gian Singh Bisht and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0003
High Courts11 May 2010
Aruna Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0247
High Courts11 May 2010Dismissed
State of H.P Vs Ramesh Dutt and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0241
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2
High Courts11 May 2010Dismissed
State of H.P. Vs Kali Dass and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0200
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 147, 148, 324, 447
High Courts11 May 2010Allowed
Ajay Dawra and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) CriLJ 4473 : (2011) 2 Crimes 119 : (2011) 5 RCR(Criminal) 245
Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)
High Courts11 May 2010
Kumari Arti Vs Chairman, H.P. Subordinate Service Selection Board and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0178
High Courts11 May 2010
Bir Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0171
High Courts11 May 2010Dismissed
Piarey Lal Vs Oriental Ins. Co. Ltd.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0163
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 May 2010Dismissed
State of H.P. Vs Partap Singh Keiron and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 120B, 218, 379Prevention of Corruption Act, 1988 — Section 5
High Courts11 May 2010Dismissed
State of Himachal Pradesh Vs Kuldeep Singh and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 153
Punjab Excise Act, 1914 — Section 61
High Courts11 May 2010Dismissed
State of H.P. Vs Imran Khan
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0070
Penal Code, 1860 (IPC) — Section 201, 279, 304A
High Courts11 May 2010Dismissed
Parkash Chand and Another Vs State of H.P
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 34, 376, 506
High Courts11 May 2010Dismissed
Sat Pal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0048
High Courts11 May 2010
Karnail Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0031
Penal Code, 1860 (IPC) — Section 279, 304A