High Courts02 Dec 2010
USMS Saffron Company Inc. Vs H.P. Housing and Urban Development Authority and Others
High Court Of Himachal Pradesh · (2011) ELR 49
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,100 of 1,569
High Courts02 Dec 2010
Leela Dutt Vs H.P.SEB and Others Narain Singh Vs H.P.SEB and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0351
High Courts02 Dec 2010
National Insurance Co. Ltd. Vs Asha Devi and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0344
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 166Workmens Compensation Act, 1923 — Section 3, 4
High Courts02 Dec 2010Dismissed
Raj Kumar Vs Himachal Pradesh State Electricity Board
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0337
Apprentices Act, 1961 — Section 22
High Courts02 Dec 2010
Tilak Raj Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0336
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts02 Dec 2010
Manisha Sharma and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0327
High Courts02 Dec 2010
Kapil Bansal Vs State of H.P
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0319
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts02 Dec 2010
National Insurance Company Ltd. Vs Gautam Sain and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0318
High Courts02 Dec 2010Allowed
Hardayal Singh Khimta Vs Jasmer Pack and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0317
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Dec 2010Allowed
State Bank of Patiala Vs Vijay Kumar
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0316
Criminal Procedure Code, 1973 (CrPC) — Section 313, 322, 397Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Dec 2010Dismissed
State Coop. Bank Ltd. Vs State of HP and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0283
High Courts02 Dec 2010
Federal Mogul Bearing India Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0282
Industrial Disputes Act, 1947 — Section 33(A)
High Courts02 Dec 2010Dismissed
Tara Chand (Dead) through his L.Rs. and Others Vs Tilak Raj and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0266
Limitation Act, 1963 — Article 61, 14(2)Transfer of Property Act, 1882 — Section 92
High Courts02 Dec 2010
Dulo Ram and Others Vs Salo
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0131
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts02 Dec 2010Dismissed
Har Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0121
High Courts02 Dec 2010
Rash Pal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0117
Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 341
High Courts02 Dec 2010
Rajinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0116
Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 341
High Courts02 Dec 2010
Gian Chand and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0113
Forest Act, 1927 — Section 41, 42
High Courts02 Dec 2010Dismissed
Sohan Singh Vs Deputy Commissioner and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0105
Himachal Pradesh Panchayati Raj Act, 1994 — Section 163, 175
High Courts01 Dec 2010
Jagat Pal Dhiman Vs Neelam Sandhir
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0447