High Courts03 Dec 2010
Phool Prakash Bakshi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0321
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,099 of 1,569
High Courts03 Dec 2010
Arvind Gautam and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0308
High Courts03 Dec 2010
Shri Ranjeet Singh Verma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0306
High Courts03 Dec 2010
Ram Pyari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0281
High Courts03 Dec 2010Dismissed
Shankar Dass and Others Vs Smt. Kapai Devi and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0267
High Courts03 Dec 2010Dismissed
Satya Prakash Paul Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0148
High Courts03 Dec 2010
Vishal Verma Vs Babu Ram
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0130
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 45, 73
High Courts03 Dec 2010Dismissed
Sheel Chander Jain Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0126
High Courts03 Dec 2010Dismissed
Rattan Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0122
High Courts03 Dec 2010
C.C.E., Chandigarh Vs Himachal Exicom Communications Ltd.
High Court Of Himachal Pradesh · (2011) 264 ELT 21
Central Excises and Salt Act, 1944 — Section 11A, 11AC
High Courts02 Dec 2010
Harbans Singh alongwith Ors. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0439
High Courts02 Dec 2010
Trilok Chand Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0435
High Courts02 Dec 2010
Roop Lal Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0425
High Courts02 Dec 2010Dismissed
Dharam Chand Dhiman Vs H.P. State Commission for Backward Classes and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0423
Constitution of India, 1950 — Article 14, 16
High Courts02 Dec 2010
Joginder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0419
High Courts02 Dec 2010
Parma Nand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0418
High Courts02 Dec 2010
Brij Lal Sankhyan Vs The State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0417
High Courts02 Dec 2010Allowed
Ashwani Kumar Dutta Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0416
Constitution of India, 1950 — Article 14
High Courts02 Dec 2010Allowed
Kashmir Singh and Others Vs Netar Singh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0367
High Courts02 Dec 2010
State of Himachal Pradesh Vs Kartar Chand and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0359
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 306, 34, 498A