High Courts13 Dec 2010
Babita Rana Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0064
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,097 of 1,570
High Courts13 Dec 2010Allowed
Baini Prashad Sharma Vs Himachal Pradesh State Electricity Board and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0020
High Courts10 Dec 2010Dismissed
Oil and Natural Gas Corporation Ltd. and Others Vs Dewanchand Ramsaran Industries (P) Ltd.
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0471
Constitution of India, 1950 — Article 226
High Courts10 Dec 2010Dismissed
State of H.P. Vs Phurva and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0458
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 363, 366, 376
High Courts10 Dec 2010
Lekh Raj and Others Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0069
High Courts09 Dec 2010Dismissed
Shamsher Singh and Others Vs Roshan Lal and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 570
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
High Courts08 Dec 2010
Smt. Sushil Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0320
High Courts08 Dec 2010
Smt. Raj Rani Gautam Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0301
High Courts07 Dec 2010
Inder Mohan Sharma and Others Vs Himachal Pradesh State Electricity Board
High Court Of Himachal Pradesh · (2011) 1 ShimLC 425
High Courts07 Dec 2010
Ravinder Kumar Vs Kundan Lal and Another
High Court Of Himachal Pradesh · (2011) 1 ShimLC 379
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5(2)Succession Act, 1925 — Section 372, 388
High Courts06 Dec 2010
Sewak Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0446
Himachal Pradesh Nautor Land Rules, 1968 — Rule 7
High Courts06 Dec 2010
Shiv Dayal, Basant Ram, Govind Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0437
High Courts06 Dec 2010
Rajesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0415
High Courts06 Dec 2010Allowed
Hari Saran Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0414
High Courts06 Dec 2010
Kanta Devi and Others Vs Kuber Dutt and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0368
High Courts06 Dec 2010
Narender Pandit Vs Rogi Kalyan Samiti and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0366
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts06 Dec 2010
Sh. Veer Singh Chauhan Vs H.P. Agro Industries Corp. Ltd. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0355
High Courts06 Dec 2010
Suresh Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0345
Constitution of India, 1950 — Article 243OHimachal Pradesh Land Revenue Act, 1954 — Section 122Himachal Pradesh Panchayati Raj Act, 1994 — Section 11, 122, 131, 162, 163
High Courts06 Dec 2010
Harbhajan Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0335
High Courts06 Dec 2010Dismissed
Smt. Shakuntla Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0334