High Courts14 Dec 2010
Ramesh Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0141
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,095 of 1,570
High Courts14 Dec 2010Allowed
Het Ram Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0139
High Courts14 Dec 2010Dismissed
Kamlesh Kalia Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0138
High Courts14 Dec 2010Allowed
Amar Singh and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0136
Constitution of India, 1950 — Article 309Himachal Pradesh Forest Training School Rules, 1992 — Rule 3.5
High Courts14 Dec 2010
Sanjeev Kumar and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0135
High Courts14 Dec 2010
Dharam Chand Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 5 SLR 113
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts14 Dec 2010Allowed
Shubh Kumar Vs Ashok Kumar and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0073
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts14 Dec 2010Dismissed
Om Parkash and Others Vs Himachal Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0072
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 32
High Courts14 Dec 2010
Pawna Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0071
High Courts14 Dec 2010Dismissed
Parkash Chand and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0070
High Courts14 Dec 2010
BunduKhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0068
High Courts14 Dec 2010
Ishwar Singh Rawat Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0067
Constitution of India, 1950 — Article 227
High Courts14 Dec 2010Dismissed
Sikander Kumar Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0066
High Courts14 Dec 2010
Ranjana Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0065
High Courts14 Dec 2010
Anil Chandel Vs Secretary, HP Public Service Commission and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0017
High Courts14 Dec 2010
Khem Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0016
High Courts14 Dec 2010
Diwan Singh Negi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0015
High Courts14 Dec 2010
Kanwar Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0014
High Courts14 Dec 2010
Reghubir Singh Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0013
High Courts13 Dec 2010Dismissed
Brij Bhushan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0481