High Courts16 Dec 2010Allowed
Ravi Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0168
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,093 of 1,570
High Courts16 Dec 2010
Commissioner of Income Tax Vs Kaushal Cold and Ice Factory
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0167
High Courts16 Dec 2010
Sanjeev Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0149
High Courts16 Dec 2010Dismissed
Raj Kumar Vs H.P.K.V.V. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0088
High Courts16 Dec 2010Dismissed
Gurdial Singh and Others Vs Ganga Devi and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0047
High Courts16 Dec 2010Dismissed
Kaushalaya Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0038
Constitution of India, 1950 — Article 14, 16
High Courts16 Dec 2010
Kewal Krishan Vs H.P. State Forest Corporation and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0033
Constitution of India, 1950 — Article 16
High Courts16 Dec 2010
Chetan Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0025
High Courts16 Dec 2010Disposed Off
Commissioner of Income Tax Vs Gulshan Electric Store
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0022
Income Tax Act, 1961 — Section 260A
High Courts15 Dec 2010Dismissed
State of H.P. Vs Mano alias Man Singh
High Court Of Himachal Pradesh · (2011) CriLJ 1218 : (2011) 1 ShimLC 392
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378(3)Penal Code, 1860 (IPC) — Section 376, 506
High Courts15 Dec 2010Allowed
Shakti Chand Vs H.P. State Forest Corporation and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0478
High Courts15 Dec 2010Dismissed
Malti Devi and Others Vs Gopi Chand and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0467
High Courts15 Dec 2010
Harish Chander Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0398
High Courts15 Dec 2010
Rajesh Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0006
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts15 Dec 2010Dismissed
State of Himachal Pradesh and Another Vs Gamon India Ltd. and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 354
Constitution of India, 1950 — Article 14
High Courts14 Dec 2010Allowed
Kewal Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0479
Himachal Pradesh Municipal Corporation Act, 1994 — Section 53(1)
High Courts14 Dec 2010Allowed
Shakti Bhushan Sood Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0475
High Courts14 Dec 2010Allowed
Nathu Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0474
High Courts14 Dec 2010Allowed
Manohar Lal Vs The Managing Director, H.P. State Forest Corporation and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0473
High Courts14 Dec 2010Allowed
R. P. Chaudhary Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0472