High Courts17 Dec 2010
Ravi Kant Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0257
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,092 of 1,570
High Courts17 Dec 2010
Yash Pal Rajta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0256
High Courts17 Dec 2010
Yash Pal Kaith Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0255
High Courts17 Dec 2010
Man Mohan Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0254
High Courts17 Dec 2010
Vijay Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0253
High Courts17 Dec 2010
Satish Kumar Vs The Secretary (Finance)-Cum-Director Treasury and Department Organization and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0252
High Courts17 Dec 2010
Ravinder Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0251
High Courts17 Dec 2010Dismissed
Dr. R.K. Sood Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0242
Constitution of India, 1950 — Article 14, 16, 311, 311(2), 311(3)Evidence Act, 1872 — Section 114Himachal Pradesh Municipal Corporation Act, 1979 — Section 73, 73(2)
High Courts17 Dec 2010
Rakesh Kanwar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0026
High Courts16 Dec 2010Dismissed
Smt. Nirmal Dhawan Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0485
Constitution of India, 1950 — Article 12
High Courts16 Dec 2010
Jai Devi Vs Surti Devi
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0401
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts16 Dec 2010
Parma Vs Biri Singh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0394
High Courts16 Dec 2010
State of H.P. Vs Ranjit Ram
High Court Of Himachal Pradesh · (2011) 3 Crimes 505 : (2011) 1 ShimLC 459
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20B, 42(2), 50, 54
High Courts16 Dec 2010
Narbada Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0387
Central Civil Services (Pension) Rules, 1972 — Rule 13, 19, 3(1)
High Courts16 Dec 2010
Mohan Lal Vs Bahader Singh
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0377
Evidence Act, 1872 — Section 73
High Courts16 Dec 2010
Rajesh Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0333
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts16 Dec 2010
HRTC Vs Asha Chauhan and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0331
Civil Procedure Code, 1908 (CPC) — Section 152Constitution of India, 1950 — Article 226, 227
High Courts16 Dec 2010
Bhoop Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0244
High Courts16 Dec 2010
Jagdish Ram Vs Director Consolidation and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0179
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 54
High Courts16 Dec 2010
Sukh Dutt Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0170