High Courts21 Dec 2010
Bhagwani Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0083
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,090 of 1,570
High Courts21 Dec 2010
Agam Ram Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0082
High Courts21 Dec 2010
Bansi Lal Vs Dr. Srikant Baldi
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0044
High Courts21 Dec 2010
Suresht Kumar Vs Smt. Chander Kanta
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0043
Evidence Act, 1872 — Section 63, 65, 66
High Courts21 Dec 2010
Niranjan Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0042
High Courts21 Dec 2010
State of H.P Vs Abdul Jawahar
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts20 Dec 2010
Sarika Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0482
High Courts20 Dec 2010Allowed
National Insurance Company Ltd Vs Sh. Lachhi Ram and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0393
Constitution of India, 1950 — Article 226, 227
High Courts20 Dec 2010
Naresh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0386
High Courts20 Dec 2010
Shrawan Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0385
High Courts20 Dec 2010Allowed
Abnash Chander Mehra Vs Ram Rattan and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0380
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts20 Dec 2010Allowed
Sanjay Gaur Vs Ajay Kumar Gaur and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0378
High Courts20 Dec 2010Dismissed
Nikku Ram Vs Hari Ram
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0332
Civil Procedure Code, 1908 (CPC) — Section 102Limitation Act, 1963 — Section 5
High Courts20 Dec 2010
Nand Ram and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0328
Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 33Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 20
High Courts20 Dec 2010
Sunita Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0262
High Courts20 Dec 2010
Indira Devi Sharma and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0245
High Courts20 Dec 2010
S.K. Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0178
High Courts20 Dec 2010Dismissed
Keshav Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0161
Constitution of India, 1950 — Article 309Himachal Pradesh Forest Training School Rules, 1992 — Rule 3.5
High Courts20 Dec 2010
Sohan Singh and Another Vs Nawab Deen and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0159
Civil Procedure Code, 1908 (CPC) — Section 96Motor Vehicles Act, 1988 — Section 163
High Courts20 Dec 2010
Smt. Nirjala Walia Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0077