High Courts22 Dec 2010Allowed
Onkar Nath Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0079
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,088 of 1,570
High Courts22 Dec 2010
Sanjeev Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0060
High Courts22 Dec 2010
Parveen Kumar Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0059
High Courts22 Dec 2010
N.V. Jain Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0058
High Courts22 Dec 2010
Amar Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0057
High Courts22 Dec 2010
Smt. Kusum Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0055
High Courts22 Dec 2010
Tarjan Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0054
High Courts22 Dec 2010Allowed
Satija Rajesh N. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0050
Constitution of India, 1950 — Article 226
High Courts22 Dec 2010Dismissed
Hans Raj Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0040
High Courts22 Dec 2010Dismissed
State of Himachal Pradesh Vs Ram Saran and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 225B, 307, 332, 353
High Courts22 Dec 2010Allowed
State of H.P. Vs Mahesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 34, 376, 451
High Courts21 Dec 2010Dismissed
State of H.P. Vs Shyam Singh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0492
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 341
High Courts21 Dec 2010Dismissed
State of H.P. Vs Naresh Kumar
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0490
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts21 Dec 2010Dismissed
State of H.P. Vs Chanan Singh
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0488
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 379, 409, 420Prevention of Corruption Act, 1988 — Section 13(2)
High Courts21 Dec 2010
Radha Krishan and Others Vs Balak Ram and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0429
Civil Procedure Code, 1908 (CPC) — Section 100Himachal Pradesh Restitution of Mortgaged Lands Act, 1976 — Section 13, 4, 7Himachal Pradesh Restitution of Mortgaged Lands Rules, 1976 — Rule 14(3)
High Courts21 Dec 2010
Smt. Kirna Devi and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0408
High Courts21 Dec 2010
Kuldip Singh Vs Himachal Pradesh Forest Corporation and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0404
High Courts21 Dec 2010
Veena Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0400
High Courts21 Dec 2010
Hans Raj Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0399
High Courts21 Dec 2010
Neena Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0397