High Courts24 Dec 2010Dismissed
State of H.P Vs Jagdish Chand
High Court Of Himachal Pradesh · (2011) 2 ShimLC 488
Penal Code, 1860 (IPC) — Section 302, 84
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,086 of 1,570
High Courts24 Dec 2010
Sh. Ajay Sharma and Another Vs Shiv Mandir and Shiv Bari Development and Welfare Society and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0152
Civil Procedure Code Amendment Act, 1999 — Section 31Limitation Act, 1963 — Section 5
High Courts24 Dec 2010
Sh. Anoop Mehta Vs Jaypee Powergrid Ltd. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0151
Electricity Act, 2003 — Section 164Penal Code, 1860 (IPC) — Section 188Telegraph Act, 1885 — Section 10, 16(1), 16(3), 18
High Courts24 Dec 2010
Block Anganwari Workers Union and Another Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0097
High Courts24 Dec 2010
Statan Dass Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0090
High Courts24 Dec 2010
Meera Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0087
High Courts24 Dec 2010
Satya Devi Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0037
High Courts23 Dec 2010Allowed
Hindustan Salts Ltd. Vs Drang Salt Mine Labour Union and Another
High Court Of Himachal Pradesh · (2011) 128 FLR 941 : (2011) 3 LLJ 721 : (2011) LLR 402
Constitution of India, 1950 — Article 226, 227
High Courts23 Dec 2010Dismissed
Kalpna Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0409
High Courts23 Dec 2010
S.S. Guleria Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0406
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts23 Dec 2010
Vijay Kumar Sud Vs Liaq Ram Thakur and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0402
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts23 Dec 2010Dismissed
Sahib Enterprises and Another Vs Sharma and Sharma Gas Agency and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0374
High Courts23 Dec 2010Dismissed
State of H.P. Vs Dhanvir Singh
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0371
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 361, 363, 366
High Courts23 Dec 2010Dismissed
Parvatu Devi Vs Kanta Devi and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0330
Penal Code, 1860 (IPC) — Section 323, 324
High Courts23 Dec 2010Dismissed
Anand Vijay and Others Vs H.R.T.C.
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0286
Apprentices Act, 1961 — Section 2, 22Apprenticeship Rules, 1962 — Rule 6Road Transport Corporations Act, 1950 — Section 4
High Courts23 Dec 2010Allowed
C.M. Auto Stores and Others Vs Union Bank of India
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0249
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts23 Dec 2010
Manohar Singh Vs Inder Ram Inder Ram Vs Manohar Singh
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0247
Evidence Act, 1872 — Section 115
High Courts23 Dec 2010Allowed
Vidya Devi Vs Secretary, HPPWD and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0210
High Courts23 Dec 2010Allowed
Devinder Singh Vs Himachal Pradesh State Forest Corporation Ltd. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0177
High Courts23 Dec 2010
Satinder Kapoor Vs Commissioner of Central Excise and Another
High Court Of Himachal Pradesh · (2011) 270 ELT 164
Central Excises and Salt Act, 1944 — Section 35(C)(H)(K)