High Courts23 Dec 2010
Hari Karan Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0150
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,087 of 1,570
High Courts23 Dec 2010Allowed
Yash Pal Dhiman Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0146
Constitution of India, 1950 — Article 14, 15(3), 16, 16(1), 16(4)Recruitment and Promotion Rules, 1995 — Rule 10, 11, 16
High Courts23 Dec 2010
Himachal Pradesh State Electricity Board and Another Vs Pitamber Lal Sharma and Another Tulsi Ram Vs Himachal Pradesh State Electricity Board and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0144
Constitution of India, 1950 — Article 226, 227
High Courts23 Dec 2010Allowed
R.K. Banta Vs Agro Industrial Packaging India Limited and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0101
High Courts23 Dec 2010
Blind Persons Association Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0098
High Courts23 Dec 2010
Muni Lal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0084
High Courts23 Dec 2010
Monika Kaushal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0061
High Courts23 Dec 2010
Ramesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0056
High Courts23 Dec 2010Dismissed
Ranjan Singh and Another Vs Heera Singh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0048
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts23 Dec 2010Dismissed
Hari Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0036
Constitution of India, 1950 — Article 14, 16
High Courts23 Dec 2010Dismissed
Sanjay Sharma Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0035
High Courts23 Dec 2010Allowed
Narpat Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0031
High Courts23 Dec 2010Dismissed
Smt. Daya Sharma and another Vs Suraj Mani
High Court Of Himachal Pradesh · (2011) 3 RCR(Civil) 103 : (2011) 2 ShimLC 42
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts22 Dec 2010Allowed
Rama Gautam Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0407
High Courts22 Dec 2010
Ramesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0243
High Courts22 Dec 2010
Netar Singh and Others Vs Mohan and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0166
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)
High Courts22 Dec 2010
State of H. P. Vs Suresh Thakur
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313.Motor Vehicles Act, 1988 — Section 181, 187, 196Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts22 Dec 2010
State of H. P. Vs Jeetu Ram
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 15, 154, 161, 313Motor Vehicles Act, 1988 — Section 177, 184Penal Code, 1860 (IPC) — Section 279, 304, 337
High Courts22 Dec 2010
Dilbag Singh Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0092
Administrative Tribunals Act, 1985 — Section 21
High Courts22 Dec 2010
Dev Raj Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0081