High Courts21 Dec 2010
Neelam Kumari Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0396
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,089 of 1,570
High Courts21 Dec 2010
Sudhir Gautam Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0395
High Courts21 Dec 2010
Kharak Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0384
High Courts21 Dec 2010Dismissed
Bali Devi and Others Vs Shyam Dutt and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0376
High Courts21 Dec 2010
Dr. Devender Nath Kashyap Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0263
High Courts21 Dec 2010Dismissed
Rajender Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0259
High Courts21 Dec 2010
Ramesh Chandra Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0230
High Courts21 Dec 2010Allowed
Vipan Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0180
High Courts21 Dec 2010
Diwan Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0175
High Courts21 Dec 2010
Pritam Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0171
High Courts21 Dec 2010
Jai Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0163
High Courts21 Dec 2010
Dr. Chandresh Varshneya Vs H.P. Krishi Vishwa Vidyalaya
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0162
High Courts21 Dec 2010Dismissed
Promila Devi Rana Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0160
High Courts21 Dec 2010Dismissed
State of H.P. and Others Vs Dev Raj and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0158
Land Acquisition Act, 1894 — Section 18, 4, 54, 6, 7
High Courts21 Dec 2010
Parveen Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0143
Limitation Act, 1963 — Section 5
High Courts21 Dec 2010Allowed
Smt. Raj Nahar and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0096
High Courts21 Dec 2010Allowed
Smt. Bala and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0095
High Courts21 Dec 2010Allowed
Prem Raj and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0094
High Courts21 Dec 2010Allowed
Hukam Chand Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0093
High Courts21 Dec 2010Allowed
Himachal Pradesh Rajkiya Padonnat Prashikshit Santak Adhyapak Sangh and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0091