High Courts20 Dec 2010
Jogeshwar Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0051
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,091 of 1,570
High Courts20 Dec 2010Dismissed
Ajay Kumar Vs Krishan Singh
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0049
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Dec 2010Allowed
Sunita Thakur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0030
High Courts20 Dec 2010Allowed
Ashok Kumar and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0029
High Courts20 Dec 2010
State of H.P Vs Radhey Shayam
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313
High Courts18 Dec 2010
State of H.P Vs Kanwar Singh Rawat and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0491
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts18 Dec 2010Allowed
State of H.P. Vs C.R. Premi and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0489
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts18 Dec 2010Dismissed
Mohinder Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0076
High Courts18 Dec 2010Dismissed
Chaman Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0041
High Courts18 Dec 2010Dismissed
Joginder Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 6 SLR 222
High Courts17 Dec 2010
Shiv Dayal Dharamshala Trust Vs Leela Dutt Sharma and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0487
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts17 Dec 2010Dismissed
Kaushlya Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0484
High Courts17 Dec 2010Dismissed
Om Parkash Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0483
High Courts17 Dec 2010Dismissed
State of Himachal Pradesh Vs Baru Lal
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0391
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 302, 392
High Courts17 Dec 2010Dismissed
State of H.P. Vs Sher Mohd. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0390
Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts17 Dec 2010Dismissed
State of H.P Vs Gopal Singh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0389
Penal Code, 1860 (IPC) — Section 34, 363, 366A, 376
High Courts17 Dec 2010
State of H.P. Vs Lal Chand
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0388
Penal Code, 1860 (IPC) — Section 302, 304
High Courts17 Dec 2010
Jeewan Lakshmi Kukreja Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0382
High Courts17 Dec 2010
Amrit Sugar Company Vs Income Tax Officer
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0381
Income Tax Act, 1961 — Section 40A(3)
High Courts17 Dec 2010
Sheela Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0258