High Courts27 Dec 2010Allowed
Hira Lal Vs The Additional Director, Consolidation and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0155
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 54
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,085 of 1,570
High Courts27 Dec 2010
Phiddu Ram Vs Chaman Lal
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0154
High Courts27 Dec 2010
Dr. Sher Singh Negi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0100
High Courts27 Dec 2010
Sita Ram and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0099
High Courts27 Dec 2010Allowed
Om Prakash Verma Vs Managing Director, HP State Handicrafts and Handloom Corporation Ltd.
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0089
High Courts27 Dec 2010
Santosh Kumar Gupta Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0080
High Courts27 Dec 2010Dismissed
Krishan Dutt Sharma and Another Vs State of HP and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0052
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 54
High Courts27 Dec 2010Allowed
Piare Lal. Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0046
High Courts27 Dec 2010Allowed
Lata Malhotra and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0034
High Courts27 Dec 2010
Asha Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0032
High Courts27 Dec 2010
Krishan Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 279, 304, 337, 338
High Courts27 Dec 2010
State of H.P Vs Mohinder Singh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 325, 34, 341, 506
High Courts24 Dec 2010
Sunder Singh Verma Vs H.P. Vidhan Sabha and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0486
High Courts24 Dec 2010
Suresh Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0432
High Courts24 Dec 2010
Subhash Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0431
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1), 5(2)Constitution of India, 1950 — Article 311
High Courts24 Dec 2010
Narpat Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0403
Constitution of India, 1950 — Article 14, 16, 300, 311
High Courts24 Dec 2010Dismissed
Ms. Lalita Kumari and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0285
High Courts24 Dec 2010Allowed
Mohinder Pal and Others Vs H.P. University and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0260
Constitution of India, 1950 — Article 14, 16
High Courts24 Dec 2010Dismissed
Gagan Singh and Others Vs Baldev Singh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0246
Civil Procedure Code, 1908 (CPC) — Section 80Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104Limitation Act, 1963 — Section 17