High Courts29 Dec 2010
Harbans Lal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0133
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,083 of 1,570
High Courts28 Dec 2010Allowed
Reliance Telecom Infrastructure Ltd. and Others Vs Surinder Chauhan
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0375
Arbitration Act, 1940 — Section 8
High Courts28 Dec 2010
Roshan Lal Vs Chaman Lal and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0373
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A(3)
High Courts28 Dec 2010
N.K. Sharma Vs Dr. Y.S. Parmar University and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0231
High Courts28 Dec 2010
Kishan Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0229
High Courts28 Dec 2010
Hero Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0228
High Courts28 Dec 2010
Subhash Chand Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0227
High Courts28 Dec 2010
Keshav Dogra Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0226
High Courts28 Dec 2010
Sant Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0225
High Courts28 Dec 2010
Mahender Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0224
High Courts28 Dec 2010
Harnam Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0223
High Courts28 Dec 2010
Jai Lal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0222
High Courts28 Dec 2010
Mukand Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0221
High Courts28 Dec 2010
Hardei Thakur Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0220
High Courts28 Dec 2010
Ram Swaroop Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0219
High Courts28 Dec 2010
Ajay Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0218
High Courts28 Dec 2010
Samar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0217
High Courts28 Dec 2010
Naresh Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0216
High Courts28 Dec 2010
Kaka Ram and Others Vs Dharam Singh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0209
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 1 Rule 8(1), Order 1 Rule 8(2), Order 6 Rule 17
High Courts28 Dec 2010Allowed
State of H.P. Vs Krishan Chand and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 20