High Courts30 Dec 2010Dismissed
State of H.P. Vs Lalman
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0290
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,082 of 1,570
High Courts30 Dec 2010
Deepak and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0287
High Courts30 Dec 2010
Himachal Upbhokta Sarakanshan Parishad Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0275
High Courts30 Dec 2010Allowed
Sureshna Devi Vs H.R.T.C. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0272
Constitution of India, 1950 — Article 12, 14, 16
High Courts30 Dec 2010
Narender Kumar Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0271
High Courts30 Dec 2010Allowed
J.K. Mohindru Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0240
Fundamental Rules — Rule 22(a)(1)
High Courts30 Dec 2010Dismissed
Rakhi Punga Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0239
Himachal Pradesh Municipal Corporation Act, 1994 — Section 3(1)
High Courts30 Dec 2010Dismissed
Brahma Nand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0238
Punjab Excise Act, 1914 — Section 61(1)(14)
High Courts30 Dec 2010Dismissed
Mehar Singh Thakur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0237
Punjab Excise Act, 1914 — Section 61(1)(14)
High Courts30 Dec 2010
State of Himachal Pradesh and Another Vs Naresh Kumar and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0235
Land Acquisition Act, 1894 — Section 4
High Courts30 Dec 2010Dismissed
Satish Jamwal and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0233
High Courts30 Dec 2010
Kishori Lal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0203
High Courts30 Dec 2010
Asha Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0202
High Courts30 Dec 2010
Bhumeshwar Dutt Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0201
High Courts30 Dec 2010
Surya Parkash Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0200
High Courts30 Dec 2010Allowed
Kewal Kumar Vs Pawna Devi
High Court Of Himachal Pradesh · AIR 2011 HP 58 : (2011) 4 CivCC 200 : (2011) 8 RCR(Criminal) 516
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 29(2), 4
High Courts30 Dec 2010Dismissed
Oriental Insurance Company Ltd. Vs Viyasan Devi and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0195
Income Tax Act, 1961 — Section 194(A)
High Courts30 Dec 2010
Promila Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0191
High Courts30 Dec 2010Allowed
Smt. Jeet Kumari Vs H.P. State Forest Corporation and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0186
High Courts30 Dec 2010Dismissed
D.R. Goswami Vs M.R. Dhiman
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0183
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 16Penal Code, 1860 (IPC) — Section 499