High Courts31 Dec 2010
Shiv Kumar Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0270
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,081 of 1,570
High Courts31 Dec 2010
Inder Pal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0269
High Courts31 Dec 2010Dismissed
State of H.P. Vs Panjku Ram
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0241
Penal Code, 1860 (IPC) — Section 326, 34
High Courts31 Dec 2010Dismissed
Chamel Singh Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0236
High Courts31 Dec 2010Dismissed
Achhar Chand Vs Jai Lal
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0234
High Courts31 Dec 2010
Himachal Pradesh State Electricity Board and Another Vs Hardev Singh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0232
Constitution of India, 1950 — Article 226, 227
High Courts31 Dec 2010
Shobha Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0199
High Courts31 Dec 2010
Sohan Lal and Others Vs Jagdish Chand and Another
High Court Of Himachal Pradesh · (2011) 1 ShimLC 565
High Courts31 Dec 2010
Ravinder Kumar Vs State of H.P. and Ors
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0197
High Courts31 Dec 2010Dismissed
State of Himachal Pradesh Vs Tej Bhahdur
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0194
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts31 Dec 2010Dismissed
Prince Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0193
Criminal Procedure Code, 1973 (CrPC) — Section 104(4), 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(B), 50, 54, 55
High Courts31 Dec 2010Dismissed
State of H.P. Vs Prem Pal
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0192
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts31 Dec 2010
Ganga Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0190
High Courts31 Dec 2010Allowed
Kashmir Singh Vs Government of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0189
Central Civil Services (Pension) Rules, 1972 — Rule 68
High Courts31 Dec 2010Dismissed
Man Singh Vs Dr. Y.S. Parmar University
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0188
High Courts31 Dec 2010Dismissed
Anganwari Workers and Helpers Association Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0187
High Courts31 Dec 2010Allowed
Roop Singh Thakur Vs Himachal Pradesh State Electricity Board and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0185
High Courts31 Dec 2010Dismissed
Sabir Dass Vs Bagat Chand and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0184
High Courts31 Dec 2010Dismissed
State of H.P. Vs Satya Devi and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0063
Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts31 Dec 2010
Prem Nath and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0062