High Courts04 Jan 2011Dismissed
Jai Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0094
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,079 of 1,570
High Courts04 Jan 2011Dismissed
Vivek Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0093
High Courts04 Jan 2011
Vijay Kumari Sharma Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0091
High Courts04 Jan 2011
Dr. Rakesh Kumar Sharma Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0084
High Courts04 Jan 2011
Monika Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0068
High Courts04 Jan 2011
Sh. Rajeev Patial Vs Parvatiya Gramin Bank and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0067
High Courts04 Jan 2011
Poonam Lata Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0066
High Courts04 Jan 2011Dismissed
Shiv Charan Dass and Others Vs Updesh Sahni
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0060
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(3)
High Courts04 Jan 2011
Shashi Kant and Others Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0056
High Courts04 Jan 2011
Satya Metals and Another Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0055
Constitution of India, 1950 — Article 14, 19(1), 265, 300A
High Courts04 Jan 2011
Hari Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0052
High Courts04 Jan 2011Dismissed
State of H.P. Vs Nand Lal and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 302, 34
High Courts04 Jan 2011Dismissed
Besar and Another Vs Sher Singh and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0046
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6AHimachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 4
High Courts04 Jan 2011Allowed
Rajeshwar Singh Kanwar Vs H.P. State Financial Corporation
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0044
High Courts04 Jan 2011Allowed
Parkash Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0034
High Courts04 Jan 2011Dismissed
State of H.P. Vs Shashi Kant Devedi and Another
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0029
Penal Code, 1860 (IPC) — Section 120B, 182, 187, 201, 212
High Courts04 Jan 2011
Surender Kumar Parmar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0022
High Courts04 Jan 2011
Smt. Badamo Devi Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0019
High Courts04 Jan 2011
Smt. Jamna Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0014
High Courts04 Jan 2011
Chhotu Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0013