High Courts07 Jan 2011
Nand Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0005
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,077 of 1,570
High Courts07 Jan 2011Allowed
Kumari Savita Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 536
High Courts06 Jan 2011Allowed
Ranjodh Singh Vs Himachal Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0069
High Courts06 Jan 2011
Shyam Lal Sharma and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0064
Constitution of India, 1950 — Article 14, 39
High Courts06 Jan 2011Dismissed
Gulzar Bibi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 Jan 2011Dismissed
State of Himachal Pradesh and Another Vs Sandeep Kumar and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0002
High Courts05 Jan 2011Allowed
Deva Kumari and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 1 ShimLC 366
Penal Code, 1860 (IPC) — Section 307, 313, 323, 326, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts05 Jan 2011Allowed
Tindu Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0098
High Courts05 Jan 2011
Subhash Chand Sud and Others Vs Jagdish Prasad Gupta and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0097
Civil Procedure Code, 1908 (CPC) — Section 89
High Courts05 Jan 2011
Padam Dev Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0096
High Courts05 Jan 2011
Darshok Singh and Others Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0081
High Courts05 Jan 2011Dismissed
Ish Kumar Verma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0080
High Courts05 Jan 2011Dismissed
Vijay Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0079
Constitution of India, 1950 — Article 14, 16Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 224
High Courts05 Jan 2011Dismissed
State of Himachal Pradesh Vs Gulbir and Another
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts05 Jan 2011
Dhian Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0075
High Courts05 Jan 2011
Bhed Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0074
High Courts05 Jan 2011Allowed
Baldev Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0065
High Courts05 Jan 2011Dismissed
Surjit Singh and Another Vs Smt. Indu
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0061
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 9 Rule 13, 114, 151Evidence Act, 1872 — Section 114
High Courts05 Jan 2011
State of H.P. Vs Balak Ram and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts05 Jan 2011Dismissed
Ved Parkash and Another Vs Shanti Swaroop
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0053
Limitation Act, 1963 — Section 5