High Courts16 Feb 2011
Ajay Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0040
Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 379
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,075 of 1,570
High Courts16 Feb 2011
Bimla Devi Vs State of H.P
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0039
Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 379
High Courts16 Feb 2011
Uma Dutt Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0038
Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 379
High Courts16 Feb 2011
Surinder. Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0017
Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 379
High Courts08 Feb 2011
Sohan Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 439Prevention of Corruption Act, 1988 — Section 13(2)
High Courts21 Jan 2011
Sanahru Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0026
High Courts14 Jan 2011Dismissed
Vikram Singh alias Viku Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34, 376, 506
High Courts14 Jan 2011Dismissed
Daleep Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 Jan 2011Dismissed
Kamal Dev Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439Penal Code, 1860 (IPC) — Section 34, 376, 506
High Courts10 Jan 2011
Murari Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0108
High Courts07 Jan 2011Dismissed
Premu Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0106
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 29
High Courts07 Jan 2011Dismissed
Parma Nand Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0105
Constitution of India, 1950 — Article 14Himachal Pradesh Allotment of Government Residences (General Pool) Rules, 1994 — Rule 10(2), 18A
High Courts07 Jan 2011Allowed
Subhash Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0104
High Courts07 Jan 2011Dismissed
Neelmani Negi Vs Secretary, Deptt. of Rural Development and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0090
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts07 Jan 2011Dismissed
Ajay Sharma Vs D.K. Hastir
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0089
High Courts07 Jan 2011Dismissed
Roshan Lal Vs Himachal Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0088
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Disciplinary Authority Regulations — Regulation 14(1), 4, 6, 7, 8
High Courts07 Jan 2011Allowed
Bhado Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0087
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Civil Services (Pension) Rules, 1972 — Rule 9Constitution of India, 1950 — Article 136, 14
High Courts07 Jan 2011Allowed
Piar Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 107, 304B, 306, 34, 498A
High Courts07 Jan 2011Dismissed
Mohinder Paul Grover Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0085
High Courts07 Jan 2011
Commissioner of Income Tax Vs H.P. State Forest Corporation Ltd.
High Court Of Himachal Pradesh · (2011) 241 CTR 413 : (2011) 202 TAXMAN 422
Income Tax Act, 1961 — Section 143(3), 147, 14A, 271, 271(1)