High Courts23 Feb 2011Dismissed
Khazan Singh and Others Vs Smt. Gulabi and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0023
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,073 of 1,570
High Courts23 Feb 2011Dismissed
Jai Chand Thakur Vs Sat Pal Chauhan and Another
High Court Of Himachal Pradesh · (2011) 2 ShimLC 95
Civil Procedure Code Amendment Act, 1999 — Section 115Constitution of India, 1950 — Article 226, 227
High Courts23 Feb 2011
Ramesh Dutt Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts23 Feb 2011
State of H.P. Vs Ashok Kumar and Another
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 167, 193, 420
High Courts23 Feb 2011
Shashir Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0004
High Courts22 Feb 2011Dismissed
Deepak Bhushan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0123
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5Constitution of India, 1950 — Article 226
High Courts22 Feb 2011Allowed
Rajinder Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0116
Penal Code, 1860 (IPC) — Section 120B, 409, 466, 467, 471Prevention of Corruption Act, 1988 — Section 13(2)
High Courts22 Feb 2011
Sushma Rani Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0113
High Courts22 Feb 2011
Trilochan Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts22 Feb 2011Allowed
Karam Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0087
Penal Code, 1860 (IPC) — Section 120B, 167, 193, 199, 420Prevention of Corruption Act, 1988 — Section 13, 13(2), 7
High Courts22 Feb 2011Dismissed
Mohan Lal Vs Dr. Y.S. Parmar University and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0084
High Courts22 Feb 2011Dismissed
Lt. Col. H.S. Gyani Vs Tata Engineering and Locomotive Co. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0078
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts22 Feb 2011
Tulsi Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0058
High Courts22 Feb 2011
Boh Tours and Travels Pvt. Ltd. Vs Registrar of Companies
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0057
Companies Act, 1956 — Section 560(6)
High Courts22 Feb 2011
State of H.P. and Others Vs Gungar Ram
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0055
High Courts22 Feb 2011Allowed
Tilak Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 299, 304, 308, 323, 324
High Courts22 Feb 2011Allowed
Pawna Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0024
High Courts22 Feb 2011
Sita Ram Vs The Himachal Pradesh State Electricity Board Limited and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0021
Central Civil Services (Leave) Rules, 1972 — Rule 39(3)
High Courts22 Feb 2011
Dropti Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0020
High Courts22 Feb 2011
Jhaba Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0016