High Courts23 Feb 2011Dismissed
Sh. Dhanna and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0108
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,072 of 1,570
High Courts23 Feb 2011
Meharaj Masih Vs Amritsar Diocesan Trust Association
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0106
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts23 Feb 2011Dismissed
State of H.P. Vs Hira Nand and Ors
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0105
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 378Penal Code, 1860 (IPC) — Section 34
High Courts23 Feb 2011
Basant Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0102
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 12(2), 14(18), 15, 24(1), 9(2)Constitution of India, 1950 — Article 14, 16
High Courts23 Feb 2011
Begmu Devi and Others Vs Narain Singh and Others Smt. Kesri Vs Smt. Begmu Devi and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0101
Himachal Pradesh Land Revenue Act, 1954 — Section 135
High Courts23 Feb 2011
Krishan Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0097
High Courts23 Feb 2011
Dr. Poonam Kaushal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0083
High Courts23 Feb 2011Allowed
Guddi Devi alias Damodri Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0080
High Courts23 Feb 2011
Neelam Kumari Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0076
High Courts23 Feb 2011Dismissed
Parmod Kumar and Another Vs Dhan Devi and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0074
Transfer of Property Act, 1882 — Section 3
High Courts23 Feb 2011
Singh Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0073
High Courts23 Feb 2011Allowed
Narpat Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0060
High Courts23 Feb 2011Allowed
Ram Jani Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0059
High Courts23 Feb 2011Dismissed
Minakshi Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0056
High Courts23 Feb 2011
Karnail Singh Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0047
High Courts23 Feb 2011
Ram Swaroop Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0046
Penal Code, 1860 (IPC) — Section 120B, 420, 471Probation of Offenders Act, 1958 — Section 4
High Courts23 Feb 2011
Kalyan Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0036
High Courts23 Feb 2011
Tara Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0035
High Courts23 Feb 2011Allowed
Nirmal Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 173Prevention of Corruption Act, 1988 — Section 13(2)
High Courts23 Feb 2011Dismissed
Mohan Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0025
Administrative Tribunals Act, 1985 — Section 21Constitution of India, 1950 — Article 311