High Courts22 Feb 2011Dismissed
Kundan Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0002
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,074 of 1,570
High Courts22 Feb 2011Allowed
Sansar Chand Rana Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0001
High Courts21 Feb 2011Allowed
Shyam Singh Vs Himachal Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2012) 1 LLJ 361
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 19Constitution of India, 1950 — Article 226, 311, 311(2), 311(3), 32Industrial Disputes Act, 1947 — Section 25F
High Courts21 Feb 2011Allowed
Santosh Vs The State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 38
Constitution of India, 1950 — Article 14, 16
High Courts21 Feb 2011Dismissed
Desh Raj Vs Secretary, H.P. State Electricity Board and another
High Court Of Himachal Pradesh · (2011) 2 ShimLC 36
High Courts21 Feb 2011Allowed
Kanta Devi Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 7
Constitution of India, 1950 — Article 14, 16
High Courts21 Feb 2011Allowed
Bhupinder Singh Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0094
High Courts21 Feb 2011
Amar Singh Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0093
High Courts21 Feb 2011Dismissed
Om Parkash Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 1 ShimLC 543
Criminal Procedure Code, 1973 (CrPC) — Section 173, 203, 313Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts21 Feb 2011Dismissed
Ravi Singh Rajouria Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0071
Constitution of India, 1950 — Article 14, 16
High Courts21 Feb 2011Dismissed
Uttam Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0070
Civil Procedure Code, 1908 (CPC) — Section 80Himachal Pradesh Financial Rules, 1971 — Rule 7
High Courts21 Feb 2011Dismissed
Ashwani Kumar Vs H.P. State Forest Corporation Ltd. and Another
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0068
High Courts21 Feb 2011Allowed
Monika Rana Vs Yogeshwar Singh Sapehia
High Court Of Himachal Pradesh · AIR 2011 HP 54 : (2011) 4 CivCC 150 : (2011) 6 RCR(Civil) 76
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 24Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts21 Feb 2011Allowed
Smt. Shubh Kanta Sharma Vs H.P. State Electricity Board
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0028
High Courts21 Feb 2011Allowed
Purshotam Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0027
Constitution of India, 1950 — Article 14, 16
High Courts21 Feb 2011Allowed
State of Himachal Pradesh and Others Vs Ajay Vij and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 452
Constitution of India, 1950 — Article 299Himachal Pradesh Land Revenue Act, 1954 — Section 163, 2(17), 37(3), 46Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 104(9)
High Courts21 Feb 2011
Gurmeet Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 1 ShimLC 531
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 366, 375, 376, 90
High Courts21 Feb 2011Dismissed
Dr. Devinder Kumar Garg Vs State of Himachal Pradesh and another
High Court Of Himachal Pradesh · (2011) 1 ShimLC 591
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1)CRPF Rule — Rule 14(B)Punjab Police Rules, 1934 — Rule 12.21, 16.24
High Courts18 Feb 2011
Balbir Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0053
Penal Code, 1860 (IPC) — Section 380
High Courts16 Feb 2011
Sashi Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0067
Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 379