High Courts24 Feb 2011
Ranbir Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0079
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,071 of 1,570
High Courts24 Feb 2011
Chuni Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0072
High Courts24 Feb 2011Dismissed
State of H.P. Vs Yadupati Sharma
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts24 Feb 2011Dismissed
Babu Ram Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 23
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Regulation 31
High Courts24 Feb 2011
Paras Ram Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0063
High Courts24 Feb 2011
Nirjala Walia Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0062
High Courts24 Feb 2011Allowed
Sohan Lal Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0061
High Courts24 Feb 2011
Smt. Alka Kapoor Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0054
High Courts24 Feb 2011
Debu Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0050
High Courts24 Feb 2011
Shakuntla Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0048
High Courts24 Feb 2011
Bachiter Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0034
High Courts24 Feb 2011Dismissed
State of H.P. Vs Anil Jain
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50, 52, 55
High Courts24 Feb 2011
Promila Sharma Petitioner Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0032
High Courts24 Feb 2011
Suresh Kumar Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0026
Constitution of India, 1950 — Article 14
High Courts24 Feb 2011
Narain Dutt Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0006
High Courts23 Feb 2011
Smt. Seema Sood and Others Vs Ms. Vimla Bhagt and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0120
High Courts23 Feb 2011Allowed
Rajesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0118
High Courts23 Feb 2011Dismissed
Gita Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0117
High Courts23 Feb 2011
Smt. Lata Devi Vs Smt. Roshni Devi and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0115
High Courts23 Feb 2011Dismissed
State of H.P. Vs Mohan Lal
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0114
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50Penal Code, 1860 (IPC) — Section 435