High Courts28 Feb 2011
Sh. Joginder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0022
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,070 of 1,570
High Courts28 Feb 2011
Ram Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0015
High Courts28 Feb 2011
Padam Dev Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 120B, 409, 420, 477APrevention of Corruption Act, 1988 — Section 13(2)
High Courts28 Feb 2011Dismissed
J.C. Chauhan Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts26 Feb 2011Dismissed
P.R. Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0066
Constitution of India, 1950 — Article 14
High Courts26 Feb 2011Dismissed
Rattan Chand and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 262
High Courts25 Feb 2011Allowed
State of Himachal Pradesh Vs S.K. Gupta and another
High Court Of Himachal Pradesh · (2011) 1 ShimLC 549
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 120B, 409, 420, 477APrevention of Corruption Act, 1988 — Section 13(2), 17
High Courts25 Feb 2011Allowed
Deepak Sharma Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0003
Central Civil Services (Pension) Rules, 1972 — Rule 14, 15(2), 38, 38(2)Fundamental Rules — Rule 9(21)
High Courts24 Feb 2011Allowed
Roop Ram Vs Himachal Pradesh Tourism Development Corporation Limited and Another
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0119
High Courts24 Feb 2011Allowed
Dhanu Ram Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0112
High Courts24 Feb 2011
Shri Joginder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0110
High Courts24 Feb 2011Dismissed
Som Dutt Vs Hans Raj
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0109
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts24 Feb 2011
Jaswinder Kaur Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0107
High Courts24 Feb 2011
Bhupinder Pal Dogra Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0104
High Courts24 Feb 2011
Fatch Chand Rana Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0103
High Courts24 Feb 2011Dismissed
Jagdish Chand and Others Vs Director Consolidation and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0100
High Courts24 Feb 2011
Sh. Laiq Ram and Smt. Kewala Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 130 FLR 765 : (2011) 1 ShimLC 540
Constitution of India, 1950 — Article 12
High Courts24 Feb 2011
Tilak Raj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0098
High Courts24 Feb 2011
Raj Kumar Mishra and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0086
High Courts24 Feb 2011Dismissed
Prakash Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0082