High Courts03 Mar 2011
Shri Bhawani Singh (since deceased) through LRs Smt. Lajja Devi and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0106
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,068 of 1,570
High Courts03 Mar 2011
Leela Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0104
High Courts03 Mar 2011
Surinder Pal Minhas Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0103
Constitution of India, 1950 — Article 14, 16, 39
High Courts03 Mar 2011Dismissed
State of H.P. Vs Kanshi Ram
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 471Prevention of Corruption Act, 1988 — Section 13(2)
High Courts03 Mar 2011
Kul Parkash Bhardwaj Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 154, 438Foreign Contribution (Regulation) Act, 1976 — Section 23Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118
High Courts01 Mar 2011
Balu Ram Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0290
Central Civil Services (Pension) Rules, 1972 — Rule 13, 49(3)
High Courts01 Mar 2011Allowed
Bhup Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0263
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Prevention of Corruption Act, 1947 — Section 13(1), 13(2), 7
High Courts01 Mar 2011Dismissed
Parkash Chand and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0250
Constitution of India, 1950 — Article 14, 16
High Courts01 Mar 2011
Prem Pal Singh and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0243
High Courts01 Mar 2011Dismissed
Lakhan Pal Vs Smt. Punam
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0238
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts01 Mar 2011Dismissed
State of H.P. Vs Krishan Chand
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0237
Criminal Procedure Code, 1973 (CrPC) — Section 173Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts01 Mar 2011
Bheshi Lal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0233
High Courts01 Mar 2011
Punnu Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0231
High Courts01 Mar 2011
Bhim Singh Vs H.P.S.E.B. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0230
High Courts01 Mar 2011Dismissed
Hori Lal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0187
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Constitution of India, 1950 — Article 14, 16
High Courts01 Mar 2011Dismissed
Satish Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0121
High Courts01 Mar 2011
Oriental Insurance Company Limited Vs Padmawati and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0119
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts01 Mar 2011
Sanjay Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0102
High Courts01 Mar 2011
Kehar Singh Vs State of H.P. and Ors
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0101
High Courts01 Mar 2011
Mohinder Singh and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0100