High Courts04 Mar 2011
Ashwani Kumar Vs Himachal Pradesh State Electricity Board and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0122
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,067 of 1,570
High Courts04 Mar 2011
Dr. Neelam Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0081
High Courts04 Mar 2011
Kundan Lal and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 2011 HP 43 : (2011) 6 RCR(Civil) 353 : (2011) 1 ShimLC 510
High Courts04 Mar 2011Dismissed
State of H.P. Vs Ravinder Kumar and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 207Penal Code, 1860 (IPC) — Section 120B, 327, 384Prevention of Corruption Act, 1988 — Section 13(2)
High Courts03 Mar 2011
Deven Mahajan Vs H.P. University and another
High Court Of Himachal Pradesh · (2011) 2 ShimLC 12
Constitution of India, 1950 — Article 309General Clauses Act, 1897 — Section 5Himachal Pradesh University Act, 1970 — Section 40, 40(2), 40(3)
High Courts03 Mar 2011Dismissed
State of H.P. Vs Sheikh Mohammad
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0298
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 306, 498A
High Courts03 Mar 2011Allowed
Banita Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0289
Constitution of India, 1950 — Article 21A, 226
High Courts03 Mar 2011
The Executive Engineer Vs Manohar Lal
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0282
Constitution of India, 1950 — Article 226, 227
High Courts03 Mar 2011
The Executive Engineer Vs Deepak Kumar
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0251
Industrial Disputes Act, 1947 — Section 10(1)
High Courts03 Mar 2011
Man Das Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0239
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts03 Mar 2011
State of H.P. Vs Bhim Singh
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0236
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 313Penal Code, 1860 (IPC) — Section 409, 465, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts03 Mar 2011Dismissed
State of H.P. Vs Budhi Singh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0235
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 34, 380, 411, 414, 457
High Courts03 Mar 2011
Dr. Rakesh Mohan Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0232
High Courts03 Mar 2011Dismissed
Rajneesh Vasudeva Vs Mohinder Singh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0225
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 335, 34, 448, 504, 506
High Courts03 Mar 2011
Basanti Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 519
Central Civil Services (Pension) Rules, 1972 — Rule 68(1)Penal Code, 1860 (IPC) — Section 409
High Courts03 Mar 2011
Davinder Kumar Dhar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 154Foreign Contribution (Regulation) Act, 1976 — Section 23Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118
High Courts03 Mar 2011
Smt. Seema Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0127
High Courts03 Mar 2011
Sh. Sandeep Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0123
High Courts03 Mar 2011Dismissed
Vijay Chand Vs The F.C.-cum-Secretary (Finance) and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0120
High Courts03 Mar 2011Dismissed
Ajay Kumar and Others Vs Chanchala Devi and Others
High Court Of Himachal Pradesh · AIR 2011 HP 37 : (2011) 6 RCR(Civil) 342 : (2011) 1 ShimLC 449
Specific Relief Act, 1963 — Section 8, 9