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High Court Of Himachal Pradesh judgments

31,399 judgments · page 1,066 of 1,570

High Courts05 Mar 2011Dismissed

State of Himachal Pradesh Vs Diwan Chand

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0293

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(2)
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High Courts05 Mar 2011Dismissed

State of H.P. Vs Ashok Kumar

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0234

Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 409, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)
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High Courts05 Mar 2011

State of H.P. Vs Kuldeep Kumar @ Kullu

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0227

Constitution of India, 1950 — Article 38(1), 39Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 118, 134, 157, 6
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