High Courts09 Mar 2011Dismissed

Deepak Joshi Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 2 ShimLC 139

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 2Constitution of India, 1950 — Article 16, 309, 310, 311Penal Code, 1860 (IPC) — Section 332, 341, 353, 504, 504