High Courts10 Mar 2011
Rajesh Bhardwaj Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0009
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,063 of 1,570
High Courts09 Mar 2011
Rajinder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0340
High Courts09 Mar 2011Allowed
Smt. Meena Devi and Others Vs Ram Singh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0326
High Courts09 Mar 2011Allowed
Allian Duhangan Hydro Electric Project Prini Vs Yog Raj
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0325
High Courts09 Mar 2011Allowed
Smt. Saroj Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0307
High Courts09 Mar 2011
Bhagat Ram Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0302
High Courts09 Mar 2011Dismissed
Kusum Lata Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0287
High Courts09 Mar 2011Allowed
Kaushalya Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0284
High Courts09 Mar 2011
Krishan Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0283
High Courts09 Mar 2011Dismissed
State of H.P. Vs Brij Lal and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0267
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378(3)Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 120B, 307
High Courts09 Mar 2011Allowed
Anjana Kumari Vs Manorma Devi and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0258
High Courts09 Mar 2011Allowed
Devinder Singh Vs Smt. Vidya Devi
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0255
High Courts09 Mar 2011
Parveen Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0217
High Courts09 Mar 2011Allowed
Jai Singh Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0189
Constitution of India, 1950 — Article 136
High Courts09 Mar 2011Allowed
Sanjay Awasthi Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 204, 313Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts09 Mar 2011Dismissed
The State of H.P. Vs Balbir singh
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0170
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 302
High Courts09 Mar 2011Dismissed
Rattan Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0168
High Courts09 Mar 2011Allowed
Hari Dutt Sharma Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0164
Constitution of India, 1950 — Article 14, 16Contract Act, 1872 — Section 23
High Courts09 Mar 2011
The Executive Engineer, HPPWD Vs Chhaju Ram
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0157
High Courts09 Mar 2011Allowed
Rajinder Kumar Vs H.R.T.C. and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0155
Constitution of India, 1950 — Article 12