High Courts14 Mar 2011
Daya Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0309
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,061 of 1,570
High Courts14 Mar 2011
Jaiprakash Power Ventures Ltd. Vs Jaypee Karcham Hydro Corpn. Ltd. and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0253
Companies (Court) Rules, 1959 — Rule 73, 9Companies Act, 1956 — Section 391, 393, 394
High Courts14 Mar 2011Dismissed
Aryan Billiard and Pool Parlour and Fast Food Corner and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) CriLJ 3017 : (2011) 4 RCR(Criminal) 633 : (2011) 4 RCR(Criminal) 433
Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(1), 134, 136, 137Penal Code, 1860 (IPC) — Section 188
High Courts14 Mar 2011Dismissed
Smt. Somawati Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0245
High Courts14 Mar 2011Allowed
Ranju Ram and Another Vs Nand Lal and Others
High Court Of Himachal Pradesh · AIR 2011 HP 35 : (2011) 4 CivCC 98 : (2011) 8 RCR(Civil) 1169 : (2011) 2 ShimLC 186
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts14 Mar 2011Allowed
Rirku Ram @ Rirku Vs Krishna Devi and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0192
Himachal Pradesh Land Revenue Act, 1954 — Section 134
High Courts14 Mar 2011Allowed
Baljinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 1 ShimLC 523
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 34, 406, 498A, 506
High Courts14 Mar 2011Dismissed
Mapha Bhai Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 2 ShimLC 115
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20B, 50
High Courts14 Mar 2011Dismissed
Bal Krishan through L.Rs. Prem Kumari and Others Vs Rattanu and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0151
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
High Courts14 Mar 2011
Mr. Nirmala Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0091
High Courts14 Mar 2011
Rajiv Bansal Vs Pankaj Sabarwal
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0046
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 243, 313Evidence Act, 1872 — Section 73
High Courts11 Mar 2011
Sat Pal Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0308
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Penal Code, 1860 (IPC) — Section 109, 363, 366A, 376
High Courts11 Mar 2011Dismissed
Tarsem Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) CriLJ 2383 : (2011) 5 RCR(Criminal) 293
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 376, 511
High Courts11 Mar 2011
State of H.P. Vs Gumat Ram
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0244
Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts11 Mar 2011
S.M. Katwal Vs State of H.P. State of H.P. Vs S.M. Katwal
High Court Of Himachal Pradesh · (2011) 1 ShimLC 465
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 313Penal Code, 1860 (IPC) — Section 218, 463, 464, 465, 467Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts11 Mar 2011Allowed
Garbu Ram Vs Himachal Pradesh State Electricity Board and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0169
High Courts11 Mar 2011Allowed
Ramesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0160
High Courts11 Mar 2011Dismissed
Shesh Ram and Others Vs F.C. Cum-Secretary (PWD) and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0153
High Courts11 Mar 2011Allowed
Durga Dass Devki Nandan Vs Income Tax Officer
High Court Of Himachal Pradesh · (2011) 241 CTR 180 : (2012) 342 ITR 17 : (2011) 200 TAXMAN 318
Income Tax Act, 1961 — Section 28, 29, 30, 31, 32
High Courts11 Mar 2011Dismissed
State of H.P. and Others Vs Hira Singh and Another
High Court Of Himachal Pradesh · (2012) 2 TAC 607
Limitation Act, 1963 — Section 5