High Courts11 Mar 2011Dismissed
Shanti Devi Vs Secretary Education, State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0146
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,062 of 1,570
High Courts11 Mar 2011Dismissed
Rakesh Chander Puri Vs H.P. State Environment Protection and Pollution Control Board and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0096
Constitution of India, 1950 — Article 14, 16
High Courts11 Mar 2011
Partap Singh Rana Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0089
High Courts11 Mar 2011Allowed
A.N. Gupta and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0020
Constitution of India, 1950 — Article 12, 14, 16, 21, 300AContract Act, 1872 — Section 16(1), 19AElectricity (Supply) Act, 1948 — Section 79
High Courts11 Mar 2011Dismissed
Shiv Ram Bali Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 122
High Courts10 Mar 2011
Himanshu Sharma Vs H.P. State Electronics Development Corporation Ltd. and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0285
High Courts10 Mar 2011
Anuj Khanna Vs Amita Khanna Suresh Kumar Khanna Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0247
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts10 Mar 2011Dismissed
Nanda General Store Vs State Bank of India and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0220
High Courts10 Mar 2011
Pritam Singh Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0214
High Courts10 Mar 2011
Lachhman Dass Vs State of H.P
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0190
Central Civil Services (Pension) Rules, 1972 — Rule 49
High Courts10 Mar 2011Dismissed
State of H.P. Vs Durga Singh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0176
Criminal Procedure Code, 1973 (CrPC) — Section 173Forest Act, 1927 — Section 41, 42Himachal Pradesh River Rules, 1971 — Rule 17, 3
High Courts10 Mar 2011Allowed
Shakuntla Kumari Bhardwaj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0163
High Courts10 Mar 2011Dismissed
Balia Vs Satya
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0152
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Mar 2011
Jai Karan Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0148
High Courts10 Mar 2011
Neelam Rai Vs Surjit Kumar and Others
High Court Of Himachal Pradesh · AIR 2011 HP 39 : (2011) 6 RCR(Civil) 349 : (2011) 2 ShimLC 178
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts10 Mar 2011
Smt. Sheelwanti Vs Balwant Singh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0056
High Courts10 Mar 2011
Suman Sharma and Others Vs H.P. State Council for Child Welfare
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0053
Constitution of India, 1950 — Article 14, 16Himachal Pradesh Administrative Tribunal Act, 1985 — Section 21
High Courts10 Mar 2011
Puran Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0023
High Courts10 Mar 2011
Harvinder Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0022
High Courts10 Mar 2011
Dina Nath Sharma Vs Sunder Lal and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0015
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)