High Courts17 Mar 2011
State of H.P. and Another Vs Tara Dutt and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0017
Land Acquisition Act, 1894 — Section 18, 23(1)(A), 4, 6, 9
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,059 of 1,570
High Courts17 Mar 2011Dismissed
Suman Bala Vs Vipin Kumar
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0014
Guardians and Wards Act, 1890 — Section 9Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts17 Mar 2011
Ramesh Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0012
High Courts16 Mar 2011
Union of India (UOI) and Others Vs Diwakar Dutt Sharma
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0337
High Courts16 Mar 2011
Bhupinder Singh Vs Chander Shekhar Chander Shekhar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0334
High Courts16 Mar 2011Allowed
Dr. Ravinder Singh Minhas Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0327
Indian Medical Council Act, 1956 — Section 10A
High Courts16 Mar 2011Dismissed
Jeet Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0323
Penal Code, 1860 (IPC) — Section 306, 439
High Courts16 Mar 2011Dismissed
State of H.P. Vs Durga Dass Bhardwaj and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0316
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 109, 120B, 34, 420, 467Prevention of Corruption Act, 1988 — Section 13(2)
High Courts16 Mar 2011
Baldev Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0305
High Courts16 Mar 2011Dismissed
Rajesh Sharma Vs State of Himachal Pradesh and another
High Court Of Himachal Pradesh · (2011) 2 ShimLC 108
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11
High Courts16 Mar 2011Allowed
Anant Ram Vs Smt. Indira Devi
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0286
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)
High Courts16 Mar 2011
Lekh Raj Tekra Vs Neena Mittal
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0254
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7, 151
High Courts16 Mar 2011Dismissed
Nagesh Vs Godawari and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 183
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 47Himachal Pradesh Land Revenue Act, 1954 — Section 171, 37, 37(3)Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
High Courts16 Mar 2011
Mohan Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2011) CriLJ 2413 : (2011) 5 RCR(Criminal) 289
Penal Code, 1860 (IPC) — Section 100, 104, 415, 469, 499
High Courts16 Mar 2011Dismissed
Deepak Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts16 Mar 2011Allowed
State of H.P. Vs R.S. Rawat
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0179
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120B, 409, 467, 468Prevention of Corruption Act, 1947 — Section 5(2)
High Courts16 Mar 2011Dismissed
State of H.P. Vs Sandeep Kumar and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0177
Arms Act, 1959 — Section 25Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts16 Mar 2011Allowed
Neelam Shandil Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0159
High Courts16 Mar 2011
Parveen Kumar Vs State of Himachal Pradesh State of Himachal Pradesh Vs Parveen Kumar
High Court Of Himachal Pradesh · (2011) CriLJ 2833 : (2011) 4 RCR(Criminal) 640 : (2011) 4 RCR(Criminal) 640 : (2011) 1 ShimLC 498
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 125, 151, 154Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A, 506
High Courts16 Mar 2011Dismissed
Vinod Kumar Vs Deepak Sanan and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0112