High Courts18 Mar 2011Dismissed
State of Himachal Pradesh Vs Sukh Dev Singh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0044
Penal Code, 1860 (IPC) — Section 323, 34, 341, 451, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,058 of 1,570
High Courts18 Mar 2011
Jagbir Singh Chandel Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 168
High Courts18 Mar 2011Dismissed
Harnek Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 266
Constitution of India, 1950 — Article 14, 16Penal Code, 1860 (IPC) — Section 465
High Courts18 Mar 2011Dismissed
Union of India (UOI) Vs Kundan Construction Company
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0016
Arbitration and Conciliation Act, 1996 — Section 13(3), 34, 37Limitation Act, 1963 — Section 5
High Courts17 Mar 2011
Suresh Kumar Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0344
High Courts17 Mar 2011Allowed
Shyam Lal Sharma and Others Vs Director Horticulture and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0339
High Courts17 Mar 2011Dismissed
State of H.P. Vs Mast Ram and Another
High Court Of Himachal Pradesh · (2011) 3 Crimes 628 : (2011) 1 ShimLC 495
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 409Prevention of Corruption Act, 1988 — Section 13(2)
High Courts17 Mar 2011
Sunita Kumari Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0322
High Courts17 Mar 2011
Surender Pal Verma Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0318
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11(16), 11(17), 11(4), 15(2)
High Courts17 Mar 2011Allowed
Bahadur Singh Negi Vs State of H.P
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0313
Criminal Procedure Code, 1973 (CrPC) — Section 313Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 11, 12, 18, 20Prevention of Corruption Act, 1947 — Section 120B, 420, 467, 468, 471
High Courts17 Mar 2011Dismissed
State of H.P. Vs Tek Chand
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0311
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1947 — Section 5(2)
High Courts17 Mar 2011
Ashwani Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 119
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts17 Mar 2011
Banwari Lal Verma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0303
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Civil Services (Pension) Rules, 1972 — Rule 9
High Courts17 Mar 2011
Satya Pal Vs State of HP and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0261
High Courts17 Mar 2011
Shiv Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0165
High Courts17 Mar 2011Dismissed
State of Himachal Pradesh Vs Karam Singh
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 100(4)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 50
High Courts17 Mar 2011
Uma Sharma Vs H.P. Child Welfare Council and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0055
High Courts17 Mar 2011
Kamlesh Thakur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0052
High Courts17 Mar 2011
Daya Ram Kaundal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0045
High Courts17 Mar 2011
Praveen Kumar Vimal Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0030