High Courts21 Mar 2011Allowed
Indiri Devi and Others Vs Parkash Singh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0167
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,057 of 1,570
High Courts21 Mar 2011
Indo Farm Tractors and Motors Ltd. Vs The Rajpura Cooperative Agriculture Service Society Ltd. and Others The Rajpura Cooperative Agriculture Service Society Ltd. and Others Vs Indo Farm Tractors and Motors Ltd.
High Court Of Himachal Pradesh · (2011) 1 ShimLC 444
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1(2), Order 37 Rule 2, Order 37 Rule 3, Order 37 Rule 3(1), Order 37 Rule 3(4)Himachal Pradesh Co-operative Societies Act, 1968 — Section 37Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Mar 2011Dismissed
State of Himachal Pradesh Vs Sada Nand and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 204
Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 120B, 379, 420, 467, 468Prevention of Corruption Act, 1947 — Section 5(2)
High Courts21 Mar 2011
State of Himachal Pradesh Vs Shiv Lal and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts21 Mar 2011
Amro Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0026
High Courts21 Mar 2011
O.C. Saklani Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0025
High Courts21 Mar 2011
Jiwan Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 2 ShimLC 434
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 174Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 113A, 306, 309, 498A
High Courts21 Mar 2011
M/s. TRG-Ajay-Vijay (Joint Venture) Vs State of H. P. and Others
High Court Of Himachal Pradesh · AIR 2011 HP 96
High Courts18 Mar 2011Dismissed
Duni Chand and Another Vs Sita Ram and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0342
High Courts18 Mar 2011
Ishwar Dass Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0336
Constitution of India, 1950 — Article 309
High Courts18 Mar 2011
Rajesh Kumar and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0319
High Courts18 Mar 2011Allowed
Bhisham Singh Vs Union of India (UOI) and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0312
Central Civil Services (Pension) Rules, 1972 — Rule 48B
High Courts18 Mar 2011
Arien New Delhi Pvt. Ltd. Vs NTPC Limited
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0262
High Courts18 Mar 2011
State of Himachal Pradesh Vs Mithan Singh (dead) through LRs.
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0259
Civil Procedure Code, 1908 (CPC) — Section 11, 80Himachal Pradesh Land Revenue Act, 1954 — Section 163, 171Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 — Section 3(2), 3(5), 3(6)
High Courts18 Mar 2011
Gopal Thapa Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0257
High Courts18 Mar 2011
Vinay Sharma Vs Mohinder Singh
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0216
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Mar 2011Dismissed
State of Himachal Pradesh Vs Manohar Singh
High Court Of Himachal Pradesh · (2011) 4 RCR(Criminal) 424 : (2011) 4 RCR(Criminal) 424 : (2011) 2 ShimLC 80
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts18 Mar 2011
Sushil Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0166
High Courts18 Mar 2011
Rajinder Singh and Others Vs Himachal Pradesh Krishi Vishva Vidalaya and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0162
Constitution of India, 1950 — Article 16
High Courts18 Mar 2011
Anek Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0048
Constitution of India, 1950 — Article 14, 16, 16(2)