High Courts30 Mar 2011Disposed Off
United India Insurance Company Ltd. Vs Satish Kumar and Others
High Court Of Himachal Pradesh · (2013) 4 ALLMR 77
Motor Vehicles Act, 1988 — Section 147, 165, 166
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,055 of 1,570
High Courts30 Mar 2011
State of Himachal Pradesh Vs Suresh Chand Katoch and Another
High Court Of Himachal Pradesh · (2011) 2 ShimLC 497
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 313Penal Code, 1860 (IPC) — Section 120B, 409, 420, 465, 467Prevention of Corruption Act, 1947 — Section 5(2)
High Courts29 Mar 2011
Man Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 2 ShimLC 148
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)
High Courts29 Mar 2011
Rattan Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0275
High Courts29 Mar 2011Allowed
Meenakshi Vs Lokesh Kumar
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0209
High Courts29 Mar 2011
Puran Chand and Another Vs Pawan Kumar and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0207
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts29 Mar 2011
H.P. State Electricity Board and Another Vs Pawan Kumar and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0199
Constitution of India, 1950 — Article 226, 227
High Courts29 Mar 2011Allowed
Paras Ram Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0196
High Courts29 Mar 2011Allowed
Keshav Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0143
High Courts29 Mar 2011
Vijay Kumar Vs HRTC and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0135
High Courts29 Mar 2011
State of Himachal Pradesh Vs Suresh Kumar Gupta and Another
High Court Of Himachal Pradesh · (2011) 2 ShimLC 104
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 313Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468Prevention of Corruption Act, 1988 — Section 13(2)
High Courts29 Mar 2011Dismissed
Mohan Singh Vs Kewal Ram and Another
High Court Of Himachal Pradesh · (2011) 2 ShimLC 213
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Mar 2011
National Insurance Company Ltd. Vs Narinder Singh and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0094
Motor Vehicles Act, 1988 — Section 165, 166
High Courts29 Mar 2011
Manju Khullar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0069
High Courts29 Mar 2011Dismissed
Parkash Chand Vs New India Insurance Company Ltd. and Others
High Court Of Himachal Pradesh · (2011) ACJ 2459 : (2012) 2 RCR(Civil) 249
Motor Vehicles Act, 1988 — Section 147Motot Vechiles Act, 1939 — Section 95
High Courts29 Mar 2011Allowed
Kameshwar Singh Dhaulta and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 404
Himachal Pradesh Administrative Service Rules, 1973 — Rule 7, 7(1)
High Courts28 Mar 2011Dismissed
Jagmohan Singh Vs Principal Conservator of Forests and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0276
Constitution of India, 1950 — Article 226
High Courts28 Mar 2011Dismissed
Amar Nath Dhanush Vs The General Manager and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0208
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 1 , Order 39 Rule 2, 151
High Courts28 Mar 2011Dismissed
Dheeraj Ram Vs Rameshwari Chauhan and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0206
Constitution of India, 1950 — Article 227
High Courts28 Mar 2011Dismissed
Devender Kumar Vs Sunder Ram
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0205
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17