High Courts31 Mar 2011Dismissed
Laxmi Nand Vs Chandu Ram and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0130
Constitution of India, 1950 — Article 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,053 of 1,570
High Courts31 Mar 2011Dismissed
Ravi Kumar Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0108
High Courts31 Mar 2011Dismissed
Bhupinder Singh Vs Prakash Chand and Another
High Court Of Himachal Pradesh · (2011) 4 CivCC 403 : (2011) 3 RCR(Criminal) 457 : (2011) 3 RCR(Criminal) 457
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 Mar 2011
Devi Singh and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 1 ShimLC 470
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 218, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(2)
High Courts31 Mar 2011
Ram Lal and Others Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0070
High Courts31 Mar 2011
Jagat Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0063
High Courts30 Mar 2011Dismissed
Saneh Lata Vs H.P. State Handicrafts and Handloom Corporation Ltd. and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0274
Administrative Tribunals Act, 1985 — Section 19
High Courts30 Mar 2011
Milap Chand Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0273
High Courts30 Mar 2011
Suresh Raj Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0272
High Courts30 Mar 2011
Chand Ram Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0271
High Courts30 Mar 2011
Randhir Singh Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0270
High Courts30 Mar 2011
Sunil Kaundal Vs Sher Singh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0269
High Courts30 Mar 2011
Lachhi Ram Thakur Vs Tek Chand and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0268
High Courts30 Mar 2011
United India Insurance Company Ltd. Vs Lobhi Ram and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0213
Motor Vehicles Act, 1988 — Section 147, 165, 166
High Courts30 Mar 2011Dismissed
Chandu Ram Vs Jagat Ram
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0212
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5
High Courts30 Mar 2011Dismissed
Amar Singh and Others Vs Pushpa Khanna and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0211
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts30 Mar 2011Dismissed
Lafarge India Pvt. Limited and Another Vs Attar Chand and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0210
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts30 Mar 2011
Uttra Thakur and Others Vs P.C. Dhiman and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0204
High Courts30 Mar 2011Dismissed
Jeet Ram Vs Kamla Devi
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0202
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 13, 25
High Courts30 Mar 2011Dismissed
Pawan Kumar Thakur Vs Dr. Y.S. Parmar University and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 124
Constitution of India, 1950 — Article 14, 16