High Courts05 Apr 2011
T.C. Bhardwaj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0174
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,051 of 1,570
High Courts05 Apr 2011Dismissed
State of H.P. Vs Bal Krishan Sharma
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0173
Prevention of Corruption Act, 1988 — Section 13(1), 7
High Courts05 Apr 2011Dismissed
Kanta Devi Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0141
High Courts04 Apr 2011
Subhash Chand, Ors. Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0299
High Courts04 Apr 2011
State of H.P. Vs Khiyali Ram and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0284
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts04 Apr 2011Dismissed
State of H.P. Vs Siri Ram and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0283
Criminal Procedure Code, 1973 (CrPC) — Section 378Forest Act, 1927 — Section 33, 41, 42Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
High Courts04 Apr 2011Allowed
Sh. Kuldeep Kumar Vs Rikhi Ram and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0097
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts04 Apr 2011Allowed
Karnataka Trading Company and Another Vs Sh. Ramesh Chand Aggarwal
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0096
High Courts04 Apr 2011Dismissed
Ishwar Dass Aggarwal and Others Vs Nirmala Devi and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0078
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 227
High Courts04 Apr 2011
Mohinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 313, 315Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts04 Apr 2011
Himanshu Sharma Vs Kishori Lal and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0020
Constitution of India, 1950 — Article 227
High Courts04 Apr 2011Allowed
Mohan Lal and Another Vs Sant Ram and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0019
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Constitution of India, 1950 — Article 227
High Courts01 Apr 2011Allowed
Bimla Devi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0303
High Courts01 Apr 2011Dismissed
Mangal Singh Vs Kangra Co-operative Primary Agricultural Rural Development Bank Ltd. and Another
High Court Of Himachal Pradesh · (2011) 2 ShimLC 189
High Courts01 Apr 2011Dismissed
Lekh Ram Vs Bimla Devi and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0282
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397
High Courts01 Apr 2011
Brij Lal Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0281
High Courts01 Apr 2011
Shakuntla Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0280
High Courts01 Apr 2011
Dr. K.R. Bhatti Vs Dr. Y.S. Parmar University and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0279
High Courts01 Apr 2011
Smt. Sunita Rana Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0278
High Courts01 Apr 2011
Sarita Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0277