High Courts06 Apr 2011
Poonam Kumari Vs H.P. University and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0190
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,049 of 1,570
High Courts06 Apr 2011Dismissed
State of Himachal Pradesh Vs Rajesh Kumar alias Bintu
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts06 Apr 2011Dismissed
The Managing Director, H.P. Tourism Development Corporation Ltd. and Another Vs Ghanshyam
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0184
High Courts06 Apr 2011Allowed
State of Himachal Pradesh Vs Joginder Kumar and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0180
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts06 Apr 2011
Nirmal Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0178
High Courts06 Apr 2011
Abhishek Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0177
High Courts06 Apr 2011Dismissed
State of Himachal Pradesh Vs Kama Nand and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0176
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 336, 337, 338
High Courts06 Apr 2011Dismissed
State of Himachal Pradesh Vs Shyam Chand Katoch
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 376
High Courts06 Apr 2011Dismissed
Shiv Om Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0171
High Courts06 Apr 2011Dismissed
Madhu Bala Vs State of Himachal Pradesh State of H.P. Vs Madhu Bala and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 161, 218, 219, 220Penal Code, 1860 (IPC) — Section 109, 120B, 306, 34, 366
High Courts06 Apr 2011
Vikram S. Panwar Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0148
High Courts06 Apr 2011
Prittam Singh Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0147
High Courts06 Apr 2011
Bhagi Rath Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0146
Constitution of India, 1950 — Article 14, 311(2)
High Courts06 Apr 2011
Mehar Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0145
High Courts06 Apr 2011
Kartar Singh Sen Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0143
High Courts06 Apr 2011
Jawala Parshad Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0119
Hindu Marriage Act, 1955 — Section 29(2)
High Courts06 Apr 2011
Pawana Kumari Vs Secretary Education, Govt. of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0089
High Courts06 Apr 2011Allowed
Yashwant Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0088
Constitution of India, 1950 — Article 300A
High Courts06 Apr 2011
Pawan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0087
High Courts06 Apr 2011
Sheetla Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0086