High Courts06 Apr 2011Allowed
Devender Pal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0371
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 240, 245(1)Penal Code, 1860 (IPC) — Section 403, 405, 406, 420
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,048 of 1,570
High Courts06 Apr 2011
Rohit Bhardwaj and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0369
High Courts06 Apr 2011
Rakesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0368
High Courts06 Apr 2011
Dr. Ganga Rawat Sharma Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0367
High Courts06 Apr 2011
Daljeet Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0310
High Courts06 Apr 2011Dismissed
State of Himachal Pradesh Vs Sukh Dev Singh and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0309
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34, 392
High Courts06 Apr 2011
Smt. Sandhya Devi Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0305
High Courts06 Apr 2011Dismissed
Panna Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0304
High Courts06 Apr 2011
Dr. Jai Bhagwan Chaudhary Vs Himachal Pradesh Krishi Vishya Vidyalaya
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0274
Administrative Tribunals Act, 1985 — Section 21
High Courts06 Apr 2011
Satish Kumar Thakur and Another Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0273
High Courts06 Apr 2011Allowed
Ranjeet Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0271
High Courts06 Apr 2011
Tarsem Sharma Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 246
High Courts06 Apr 2011
Shayam Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0251
High Courts06 Apr 2011
Karam Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0250
High Courts06 Apr 2011
Ramesh Kumar and Another Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0248
High Courts06 Apr 2011Dismissed
Jagat Singh Vs Nain Singh
High Court Of Himachal Pradesh · (2011) 2 ShimLC 152
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Apr 2011Dismissed
State of H.P. Vs Narain Dass and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0245
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 409, 420, 465, 468Prevention of Corruption Act, 1988 — Section 13(2)
High Courts06 Apr 2011Dismissed
State of Himachal Pradesh Vs Vijay Kumar and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0205
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 326, 341, 506
High Courts06 Apr 2011Allowed
Harbans Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0197
High Courts06 Apr 2011Allowed
Manu Bala Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0193