High Courts08 Mar 2011Dismissed
Joginder Singh Vs Dr. Yashwant Singh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0191
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,065 of 1,570
High Courts08 Mar 2011
Virender Singh and Others Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0181
High Courts08 Mar 2011
Sunita Sharma Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0158
High Courts08 Mar 2011Dismissed
Bala Ram Vs Dassi and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0156
High Courts08 Mar 2011Dismissed
Jagdeep Singh Guleria Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0147
High Courts08 Mar 2011Dismissed
Mugti and Others Vs Smt. Prago Devi and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0144
High Courts08 Mar 2011Dismissed
Smt. Suresh Bala and Another Vs Ramesh Chand and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0058
High Courts08 Mar 2011Allowed
Subhash Chand Vs The Himachal Pradesh Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0049
High Courts08 Mar 2011Dismissed
Kamal Dutt and Another Vs Land Acquisition Collector and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0043
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11Constitution of India, 1950 — Article 227
High Courts08 Mar 2011Dismissed
Chande Ram alias Chander Negi Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 3 ShimLC 167
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts08 Mar 2011Dismissed
Mausi Ram and Others Vs Amar Nath and Another
High Court Of Himachal Pradesh · (2011) 1 ShimLC 582
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3)
High Courts07 Mar 2011Dismissed
Smt. Satya Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0332
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Mar 2011Dismissed
Sh. Balbir Singh Vs Shri Chuni Lal and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0193
Himachal Pradesh Land Revenue Act, 1954 — Section 171, 37, 46
High Courts07 Mar 2011
Anju Bala Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0188
High Courts07 Mar 2011Dismissed
Krishan Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0161
High Courts07 Mar 2011Dismissed
State of H.P. Vs Vinay Kumar and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts07 Mar 2011
Ram Kumar Vs Amar Singh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0111
High Courts07 Mar 2011Dismissed
Satinder Kumar and Others Vs Yudhvir Singh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0042
High Courts05 Mar 2011
State of H.P. Vs Prakash alias Prakash Chand
High Court Of Himachal Pradesh · (2011) 2 ShimLC 85
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50(1)
High Courts05 Mar 2011
State of H.P. Vs Gajinder and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0296