High Courts04 Jan 2011Dismissed
Sohan Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0003
Civil Procedure Code, 1908 (CPC) — Section 80Himachal Pradesh Land Revenue Act, 1954 — Section 163
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,080 of 1,570
High Courts03 Jan 2011Dismissed
Narinder Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0110
Himachal Pradesh Co-operative Societies Act, 1968 — Section 37, 93, 94
High Courts03 Jan 2011
Kamal Deen Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0092
High Courts03 Jan 2011Dismissed
Rajesh Bansal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0073
Constitution of India, 1950 — Article 226, 227Himachal Pradesh Financial Rules, 1971 — Rule 7.30
High Courts03 Jan 2011
Sanjay Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 513
Constitution of India, 1950 — Article 136, 226
High Courts03 Jan 2011
Achhar Singh and Another Vs State of H.P. and Others Sis Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0051
High Courts03 Jan 2011Dismissed
Ashok Kumar Vs Vipin Kumar and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0050
High Courts03 Jan 2011Dismissed
Ram Asra Vs Swaran Kanta
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0045
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts03 Jan 2011Dismissed
Lal Chand Vs Raj Kumar and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 587
Hindu Adoptions and Maintenance Act, 1956 — Section 12
High Courts03 Jan 2011Dismissed
Rajesh Kumar and Another Vs Pohlo Ram and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0009
High Courts31 Dec 2010Dismissed
Devi Saran and Others Vs Durgi Devi and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0294
Evidence Act, 1872 — Section 73
High Courts31 Dec 2010Dismissed
State of Himachal Pradesh Vs Virender Kumar and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0293
Penal Code, 1860 (IPC) — Section 326, 506
High Courts31 Dec 2010
Nisha Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 89
High Courts31 Dec 2010Dismissed
Bhagi Rath Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0291
High Courts31 Dec 2010Dismissed
Smt. Kalawati and Another Vs Simpoo and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0289
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts31 Dec 2010Dismissed
Rajinder Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0288
High Courts31 Dec 2010
State of H.P. Vs Chain Singh
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0278
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 341, 376, 506
High Courts31 Dec 2010
Pushpa Devi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0277
High Courts31 Dec 2010
Chaman Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0274
High Courts31 Dec 2010
Joginder Singh Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0273