High Courts28 Dec 2010
Bimla Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0086
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,084 of 1,570
High Courts28 Dec 2010
Gopal Sharma and Others Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0085
High Courts28 Dec 2010Allowed
Sanny Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0078
High Courts28 Dec 2010
Naresh Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0053
High Courts28 Dec 2010Allowed
S.R. Rajta Vs Dr. Y.S. Parmar University
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0045
High Courts28 Dec 2010
Varsha Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0028
High Courts28 Dec 2010
Kameshwar Dutt Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0027
High Courts28 Dec 2010
Vipin Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0011
Penal Code, 1860 (IPC) — Section 186, 201, 465, 467, 468
High Courts27 Dec 2010Allowed
Lekh Raj Gupta Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0433
High Courts27 Dec 2010Allowed
Ram Parkash Sharma Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0405
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 16
High Courts27 Dec 2010
Shyam Singh Vs Mohinder Singh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0379
High Courts27 Dec 2010Dismissed
Seema Chauhan Vs State of HP and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0329
Constitution of India, 1950 — Article 227Stamp (Himachal Pradesh Amendment) Act, 1988 — Section 47A, 47A(1), 47A(2), 47A(3)
High Courts27 Dec 2010Allowed
Dayal Singh and Another Vs Anil Kumar Sachdeva
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0250
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10
High Courts27 Dec 2010Dismissed
Gian Chand Vs Smt. Lajwanti and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0248
Evidence Act, 1872 — Section 68Registration Act, 1908 — Section 59, 60Succession Act, 1925 — Section 63
High Courts27 Dec 2010Allowed
Radha Krishnan and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0215
Central Civil Services (Pension) Rules, 1972 — Rule 37, 38, 39, 54
High Courts27 Dec 2010
Huma Devi and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0214
High Courts27 Dec 2010
Ashwani Kumar Tandon Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0212
Central Civil Services (Pension) Rules, 1972 — Rule 68, 68(1)
High Courts27 Dec 2010
Dabe Ram Vs H.P. Tourism Development Corporation and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0211
High Courts27 Dec 2010Dismissed
Pir Bakhsh Vs Akbar Deen and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0176
High Courts27 Dec 2010Allowed
Sh. Amru and Others Vs Land Acquisition Collector and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0156
Land Acquisition Act, 1894 — Section 18