High Courts13 Dec 2010
Bhag Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0480
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,395 judgments · page 1,096 of 1,570
High Courts13 Dec 2010Allowed
Savitri Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0477
High Courts13 Dec 2010Dismissed
Biasan Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0476
High Courts13 Dec 2010Dismissed
Gummi Devi and Others Vs Yash Pal and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0464
High Courts13 Dec 2010Dismissed
Gurdial Singh Vs Piara Singh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0462
High Courts13 Dec 2010
Union of India (UOI) Vs R.C. Sharma
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0460
High Courts13 Dec 2010Dismissed
State of H.P. Vs Raju
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0454
Criminal Procedure Code, 1973 (CrPC) — Section 102Penal Code, 1860 (IPC) — Section 380, 411, 454
High Courts13 Dec 2010Dismissed
State of H.P. Vs Ajay Kumar
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0453
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 377, 506
High Courts13 Dec 2010
Harish Chander and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0452
Land Acquisition (Companies) Rules, 1963 — Rule 4Land Acquisition Act, 1894 — Section 4, 40, 41, 5(A), 55Wild Life (Protection) Act, 1972 — Section 18, 26
High Courts13 Dec 2010
Anju Sharma Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0451
High Courts13 Dec 2010Dismissed
Meenakshi Upman and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0370
Hindu Marriage Act, 1955 — Section 12, 24
High Courts13 Dec 2010
Gaurav Sharma and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0298
High Courts13 Dec 2010Dismissed
Ashok Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0207
Himachal Pradesh Panchayati Raj Act, 1994 — Section 122(1)
High Courts13 Dec 2010
Kanwar Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0206
High Courts13 Dec 2010
Durga Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0205
High Courts13 Dec 2010
Jasbir Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0204
High Courts13 Dec 2010
Des Raj Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0142
High Courts13 Dec 2010
Sher Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0140
High Courts13 Dec 2010
Mast Ram Vs Vice Chancellor, H.P. K.V.V, and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0137
High Courts13 Dec 2010Dismissed
Capt. (Retd.) Liaq Ram Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0074