High Courts06 Dec 2010Dismissed
Basia Ram @ Basi Ram Vs Devi Ram
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0108
Constitution of India, 1950 — Article 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,098 of 1,569
High Courts06 Dec 2010Dismissed
Himachal Motor and General Finance Co. Ltd. Vs Ravinder Kumar and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0107
Arbitration Act, 1940 — Section 29Civil Procedure Code, 1908 (CPC) — Section 34
High Courts06 Dec 2010Dismissed
Surya Parkash Vs State of HP and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0106
High Courts06 Dec 2010
State of H.P and Others Vs Inder Singh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0104
High Courts06 Dec 2010
Prem Pal Singh Rana Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0103
High Courts06 Dec 2010
Shashi Bala Vs State of H.P. and Ors
High Court Of Himachal Pradesh · (2010) 1 SLR 418
Himachal Pradesh Municipal Election Rules, 1994 — Rule 10, 11, 11(3), 14, 15
High Courts03 Dec 2010
State of H.P. Vs Bihari Lal and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0448
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts03 Dec 2010
Punam Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0445
High Courts03 Dec 2010
Santoshi Education Society Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0443
High Courts03 Dec 2010
Rajwant Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0442
High Courts03 Dec 2010
Kehar Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0438
High Courts03 Dec 2010
Smt. Geeta Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0424
Constitution of India, 1950 — Article 14, 16
High Courts03 Dec 2010Dismissed
State of H.P. Vs Bhagat Ram and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0361
Penal Code, 1860 (IPC) — Section 376, 451
High Courts03 Dec 2010Dismissed
Amba Shakti Ispat Ltd. Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 183 ECR 343
Himachal Pradesh Value Added Tax Act, 2005 — Section 11(3)
High Courts03 Dec 2010
Neena Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0354
High Courts03 Dec 2010
Sh. Gurbaksh Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0352
High Courts03 Dec 2010
Suneel Kumar Vs H.P. State Public Service Commission Vishal Gupta Vs State of H.P and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0349
High Courts03 Dec 2010
Tarsem Chand Vs State of HP and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0343
High Courts03 Dec 2010Allowed
Shamsher Singh Vs State of H.P.and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0342
High Courts03 Dec 2010
Raghvendra Kumar Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0326