High Courts01 Dec 2010Dismissed
Gulab Dassi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0347
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,102 of 1,569
High Courts01 Dec 2010
Virendra Kumari Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0346
High Courts01 Dec 2010Allowed
Ramesh Chand and Others Vs Secretary (Forests) and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0341
High Courts01 Dec 2010Allowed
Hoshiar Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 3 SLR 76
High Courts01 Dec 2010
Sheetla Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0339
High Courts01 Dec 2010
Onkar Dutt Bhardwaj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0338
High Courts01 Dec 2010
Mohinder Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0325
High Courts01 Dec 2010
Megh Lal Vs H.P.S.E.B. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0324
Administrative Tribunals Act, 1985 — Section 19
High Courts01 Dec 2010Allowed
Prakash Chand Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0323
High Courts01 Dec 2010Dismissed
Madan Lal Garg Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0322
High Courts01 Dec 2010Dismissed
Geeta Devi Vs Prabha Devi
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0315
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 204Penal Code, 1860 (IPC) — Section 4, 50, 506
High Courts01 Dec 2010
Rajesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0314
High Courts01 Dec 2010
Rajinder Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0309
High Courts01 Dec 2010
Om Chand Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0307
High Courts01 Dec 2010
Surinder Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0305
High Courts01 Dec 2010Dismissed
Ram Sawroop Vs HRTC and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0304
Administrative Tribunals Act, 1985 — Section 19
High Courts01 Dec 2010
Mouideen Vs HRTC and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0303
Himachal Pradesh Administrative Tribunal Act, 1985 — Section 19
High Courts01 Dec 2010Dismissed
Fayaz Ahamad Vs HRTC and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0302
Himachal Pradesh Administrative Tribunal Act, 1985 — Section 19
High Courts01 Dec 2010
Deepak Satti Vs State of H.P.and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0300
High Courts01 Dec 2010
Karam Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0299